Tribunals and Commissions10 Oct 2014
Renu Gangwar Vs Aviva Life Insurance Company India Ltd.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 165
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 452 of 1,389
Tribunals and Commissions10 Oct 2014Petition dismissed
KARNATAKA HOUSING BOARD Vs D. Shantappa
National Consumer Disputes Redressal Commission · 2014 4 CPJ 655
Tribunals and Commissions10 Oct 2014Disposed off
Fiat India Pvt. Ltd. Vs Syed Hasan Bukhari
National Consumer Disputes Redressal Commission · 2014 4 CPJ 733
Tribunals and Commissions09 Oct 2014
D.N. Maitra Vs M/S. K.S. Holidays Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0080
Tribunals and Commissions09 Oct 2014
AMRITA DEVI Vs Bajaj Allianz General Insurance Co.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 632
Tribunals and Commissions09 Oct 2014
LALIT KUMAR Vs Sub -Divisional Officer (Sdo), Haryana State Electricity Board
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0078
Tribunals and Commissions09 Oct 2014
RAM MEHAR SINGH Vs Uttari Haryana Bijli Vitran Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 463
Tribunals and Commissions09 Oct 2014
Chandra Toyota Vs M/s. Jain Builders And Another
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0076
Tribunals and Commissions09 Oct 2014
STERLITE INDUSTRIES (INDIA) LTD. Vs Kumuda Bhaskarn
National Consumer Disputes Redressal Commission · 2014 4 CPJ 604
Tribunals and Commissions09 Oct 2014Petition allowed
Shriram General Insurance Co. Ltd. Vs Ambuja Cement Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 484
Tribunals and Commissions09 Oct 2014
Subhash Infra Engineers Pvt. Ltd. Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2015 1 CPJ 41
Tribunals and Commissions09 Oct 2014Appeal dismissed
RAJKUMARI Vs R. Singh
National Consumer Disputes Redressal Commission · 2014 4 CPJ 740
Tribunals and Commissions09 Oct 2014Appeal allowed
Kirti B. Nayak Vs Sonalben S. Vyas
National Consumer Disputes Redressal Commission · 2014 4 CPJ 735 : 2015 3 ALD 1
Tribunals and Commissions09 Oct 2014Petition allowed
SHRIRAM GENERAL INSURANCE CO LTD Vs Jaisaram S/O Sh Pokraram
National Consumer Disputes Redressal Commission · 2014 4 CPR 121
Tribunals and Commissions08 Oct 2014
Vandan Pareshkumar Manghita Director Of M/S. Solar Chemforts Pvt. Ltd. Vs Divisional Manager National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0072
Tribunals and Commissions08 Oct 2014
NATIONAL INSURANCE COMPANY LTD. Vs I.A.S. Officers Association Maharashtra Branch
National Consumer Disputes Redressal Commission · 2015 1 CPJ 56
Tribunals and Commissions08 Oct 2014
NATIONAL INSURANCE CO. LTD. Vs SURINDER KAUR
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0070
Tribunals and Commissions08 Oct 2014
Chandra Toyota Vs M/S. Jain Builders
National Consumer Disputes Redressal Commission · 2015 1 CPJ 93
Tribunals and Commissions08 Oct 2014Appeal dismissed
Sanjay Machinery And Tractor Vs DEVENDRA
National Consumer Disputes Redressal Commission · 2014 4 CPJ 517
Tribunals and Commissions08 Oct 2014Petition allowed
UHBVNL Vs Shashi Chander
National Consumer Disputes Redressal Commission · 2014 4 CPJ 477