Tribunals and Commissions27 Oct 2014Petition allowed
UHBVNL Vs Jagbir Singh S/O Roop Chand
National Consumer Disputes Redressal Commission · 2014 4 CPJ 755
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 450 of 1,389
Tribunals and Commissions27 Oct 2014Petition dismissed
NIRMAL SINGH Vs PUNJAB STATE POWER CORPN LTD
National Consumer Disputes Redressal Commission · 2014 4 CPJ 756
Tribunals and Commissions27 Oct 2014Petition dismissed
SHAKUNTLA DEVI Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 95
Tribunals and Commissions17 Oct 2014Petition dismissed
Icici Prudential Life Insurance Company Ltd. Vs VIMLESH SINGH
National Consumer Disputes Redressal Commission · 2014 4 CPJ 642
Tribunals and Commissions17 Oct 2014Petition allowed
NEW INDIA ASSURANCE COMPANY LTD. Vs Neelam Kumar Jain
National Consumer Disputes Redressal Commission · 2014 4 CPJ 646
Tribunals and Commissions17 Oct 2014Petition dismissed
Orbit Tours And Trade Fairs Pvt. Ltd. Vs Vivian Rodrigues
National Consumer Disputes Redressal Commission · 2014 4 CPJ 639
Tribunals and Commissions17 Oct 2014
Chairman Rajasthan Housing Board Vs Jaidayal Sharma
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0004
Tribunals and Commissions17 Oct 2014
M/S. Jtpl Township (P) Ltd. Vs Rana Ranjit Singh Dhillon
National Consumer Disputes Redressal Commission · 2015 1 CPJ 54
Tribunals and Commissions17 Oct 2014
ICICI BANK LTD. Vs Pushpa Chandran
National Consumer Disputes Redressal Commission · 2015 1 CPJ 62
Tribunals and Commissions16 Oct 2014Petition dismissed
G.G. Associates Vs Commodore Ravindra Kumar Narad
National Consumer Disputes Redressal Commission · 2014 4 CPJ 716
Tribunals and Commissions16 Oct 2014
Radha Gardens Vs Volkswagen India (P) Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 714
Tribunals and Commissions16 Oct 2014
Ranch Manager, United India Insurance Company Limited Vs JOGENDRA SINGH
National Consumer Disputes Redressal Commission · 2014 4 CPJ 637
Tribunals and Commissions16 Oct 2014
Kwality Colonisers Private Ltd. Vs Unita Bali
National Consumer Disputes Redressal Commission · 2014 4 CPJ 758
Tribunals and Commissions16 Oct 2014Petition allowed
SULTAN SINGH Vs The Branch Manager
National Consumer Disputes Redressal Commission · 2014 4 CPJ 751
Tribunals and Commissions16 Oct 2014
SURESH KUMAR YADAV Vs Dining Plus India
National Consumer Disputes Redressal Commission · 2014 4 CPJ 709
Tribunals and Commissions16 Oct 2014Petition dismissed
Oriental Ship Agency Pvt. Ltd. Vs The Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 721
Tribunals and Commissions15 Oct 2014Petition dismissed
INDIAN OVERSEAS BANK Vs K. Bal Reddy
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0087
Tribunals and Commissions15 Oct 2014Petition dismissed
UNITED INDIA INSURANCE CO. LTD. Vs P. Raja Reddy
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0086
Tribunals and Commissions15 Oct 2014Petition dismissed
Tirath Ram Shah Charitable Hospital Vs Kamini Yadav
National Consumer Disputes Redressal Commission · 2014 4 CPJ 726
Tribunals and Commissions15 Oct 2014Petition dismissed
RAMRATTI Vs Life Insurance Corporation of India And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 121