Tribunals and Commissions05 Nov 2014
BHAGWAT Vs Branch Manager United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 698
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 448 of 1,389
Tribunals and Commissions05 Nov 2014
MAJOR SINGH Vs State Of Punjab Through Collector Hoshiarpur (Punjab)
National Consumer Disputes Redressal Commission · 2014 4 CPJ 622
Tribunals and Commissions05 Nov 2014
Recorders And Medicare System Pvt. Ltd. Vs State Bank Of Patiala (Sbp)
National Consumer Disputes Redressal Commission · 2015 2 CPJ 286
Tribunals and Commissions05 Nov 2014Petition dismissed
LIFE INSURANCE CORPORATION OF INDIA Vs Nina Sunil Rane
National Consumer Disputes Redressal Commission · 2015 1 CPJ 22
Tribunals and Commissions05 Nov 2014Disposed off
Anupam Bhattacharjee Vs Sibsankar Bandhopadhyay
National Consumer Disputes Redressal Commission · 2015 1 CPJ 3
Tribunals and Commissions05 Nov 2014Petition dismissed
Maya Engineering Works Vs ICICI BANK LTD.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 777
Tribunals and Commissions05 Nov 2014Petition allowed
VED PRAKASH Vs OM PRAKASH
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0028
Tribunals and Commissions05 Nov 2014Petition dismissed
Icici Prudential Life Insurance Company Ltd. Vs VEENA SHARMA
National Consumer Disputes Redressal Commission · 2014 4 CPJ 580
Tribunals and Commissions05 Nov 2014Petition dismissed
SUNDARAM FINANCE LTD Vs Atul Kumar S/O Rajeshwar Parsad Goyal
National Consumer Disputes Redressal Commission · 2014 4 CPR 724
Tribunals and Commissions03 Nov 2014
Shaminder Kaur And Ors. Vs Batra Hospital Medical Research Centre And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 428
Tribunals and Commissions03 Nov 2014Petition dismissed
V.B. Ambedkar Vs DISTRICT COLLECTOR
National Consumer Disputes Redressal Commission · 2014 4 CPJ 601
Tribunals and Commissions03 Nov 2014Petition allowed
RAJ KUMAR GOYAL Vs Rajiv Sethi
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0109
Tribunals and Commissions03 Nov 2014Petition allowed
RAJ KUMAR GOYAL Vs KAMAL CHAUDHARY
National Consumer Disputes Redressal Commission · 2014 4 CPJ 673
Tribunals and Commissions03 Nov 2014
Force Motors Limited Mumbai Vs Dps Secondary School Through Manager, Laxmi Narayan Sharma, Resident Of Kela Colony, Dholpur
National Consumer Disputes Redressal Commission · 2014 4 CPJ 683
Tribunals and Commissions03 Nov 2014Petition dismissed
Sarvan Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0106
Tribunals and Commissions03 Nov 2014Petition dismissed
The Regional Provident Fund Commissioner Provident Fund Organization Bhavishyanidhi Bhavan Vs Manjulaben Kalidas Raval Kumbhars Chawl
National Consumer Disputes Redressal Commission · 2015 2 CPJ 284
Tribunals and Commissions03 Nov 2014
COL (RETD.) SUNIL KUMAR & ORS. Vs THOTA CHANDRASEKHARA REDDY
National Consumer Disputes Redressal Commission · 2015 2 CPJ 267
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions03 Nov 2014
KALYANPUR COLD STORAGE Vs NEW INDIA ASSURANCE CO. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 117
Code of Civil Procedure, 1908, Order 2Rule 2
Tribunals and Commissions03 Nov 2014
ICICI BANK LIMITED & ANR. Vs RAMKISHAN CHOUDHARY & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 269
Consumer Protection Act, 1986, Section 12 (3) - Manner in which complaint shall be made.Consumer Protection Rules, 1987, Rule 10 (a)
Tribunals and Commissions03 Nov 2014
M.L. SEHGAL & ORS. Vs SHALU CHANDNA & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 250