Tribunals and Commissions13 Nov 2014Disposed off
Anand Comforts Pvt. Ltd. Vs The New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0079
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 446 of 1,389
Tribunals and Commissions13 Nov 2014
Manager, Uco Bank Basirhat Branch Vs Santosh Kumar Ray
National Consumer Disputes Redressal Commission · 2015 2 CPJ 263
Tribunals and Commissions13 Nov 2014
Urban Improvement Trust Alwar Vs Phool Singh Vijay
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0062
Tribunals and Commissions13 Nov 2014
STATE BANK OF INDIA Vs Daulat Raisinghani
National Consumer Disputes Redressal Commission · 2014 3 UC 2282
Tribunals and Commissions13 Nov 2014
P.G.F. Limited Vs Resham Devi
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0060
Tribunals and Commissions13 Nov 2014
The Registrar, Shanmuga Arts, Science Technology And Research Vs Consumer Protection Council,Tamilnadu Trichy
National Consumer Disputes Redressal Commission · 2015 2 CPJ 301
Tribunals and Commissions13 Nov 2014
GLADSTONE AGENCIES LTD. Vs DUGAR BROTHERS CONCERN & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 459
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions13 Nov 2014
SBI LIFE INSURANCE CO. LTD. Vs SWAPNA DAS & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 329
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions13 Nov 2014
Times Guarantee Financials Ltd. Vs Snehal Prakash Gavankar
National Consumer Disputes Redressal Commission · 2015 2 CPJ 298
Tribunals and Commissions12 Nov 2014
LIFE INSURANCE CORPORATION OF INDIA Vs RAKESH KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2015 2 CPJ 253
Tribunals and Commissions12 Nov 2014
Pushpak International A -24, Nandjyot Industrial Estate Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 440
Tribunals and Commissions12 Nov 2014
Ghaziabad Development Authority Ghaziabad (U.P.) Through Vice Chairman Vs Harishankar Mahaur
National Consumer Disputes Redressal Commission · 2014 4 CPJ 774
Tribunals and Commissions12 Nov 2014Petition dismissed
Chaitanya Educational Society Vs Manager, Eicher Motors Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 6
Tribunals and Commissions12 Nov 2014
ARRAYCOM (INDIA) LTD. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 274
Tribunals and Commissions11 Nov 2014Petition dismissed
Charanjeet Kaur Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2015 1 CPJ 8
Tribunals and Commissions11 Nov 2014Petition dismissed
Grewal Hospital Vs SHER SINGH
National Consumer Disputes Redressal Commission · 2014 3 UC 2325 : 2014 4 CPJ 766
Tribunals and Commissions11 Nov 2014
Consumer Education And Research Society And Ors. Vs K.M. Shah And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 435
Tribunals and Commissions11 Nov 2014
Shivom Projects Private Limited Vs Toyota Kirloskar Motor Pvt. Ltd. And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 422
Tribunals and Commissions11 Nov 2014
Neerad Panday (Adv.) Vs MARUTI SUZUKI INDIA LTD.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 20
Tribunals and Commissions11 Nov 2014
Sheela R. Ohri Prop. Of Emarsso International Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 3 UC 2290