Tribunals and Commissions26 Nov 2014
Dilip C. Shah Padmavati Eye Hospital Vs SUBHASHCHANDRA
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0093
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 444 of 1,389
Tribunals and Commissions26 Nov 2014
P. Ratnakumari Vs Y. Kiran Kumar
National Consumer Disputes Redressal Commission · 2015 2 CPJ 52
Tribunals and Commissions26 Nov 2014
Ravi Manna Vs Basudev Koley
National Consumer Disputes Redressal Commission · 2015 1 CPJ 525
Tribunals and Commissions26 Nov 2014
Ruchi Worldwide Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPJ 137
Tribunals and Commissions25 Nov 2014
Ohmez Indegenous Drugs And Research India Ltd Vs Appu S/O Kanduppu
National Consumer Disputes Redressal Commission · 2015 2 CPJ 149
Tribunals and Commissions25 Nov 2014
Taneja Developers And Infrastructure Ltd Vs RAKESH KUMAR
National Consumer Disputes Redressal Commission · 2015 2 CPJ 147
Tribunals and Commissions25 Nov 2014
BANK OF INDIA Vs Bilquis Bano W/O Late A J Abidi
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0097
Tribunals and Commissions25 Nov 2014
CHAIRMAN, CUTTACK GRAMYA BANK Vs Bansidhar Routray S/O Pranakrushna Routray
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0096
Tribunals and Commissions25 Nov 2014
Brahma Nand Prasad S/O Late Baldev Narain Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 527
Tribunals and Commissions21 Nov 2014Petition dismissed
Canadian 4 Ur Immigration (P) Ltd. Vs Ravinder Singh Dhaliwal
National Consumer Disputes Redressal Commission · 2015 3 CPJ 279
Tribunals and Commissions21 Nov 2014
Poddar Yarn Agency And Ors , Bajaj Alliance Life Insurance Co Ltd Vs Bajaj Alliance Life Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPJ 120
Tribunals and Commissions21 Nov 2014
Karnataka Telecom Department Employees Co -Operative Society Ltd. Vs N.B. Thriveni
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0101
Tribunals and Commissions21 Nov 2014
ORIENTAL INSURANCE CO. LTD. Vs Mushtaq Khan
National Consumer Disputes Redressal Commission · 2015 2 CPJ 145
Tribunals and Commissions21 Nov 2014Complaint disposed
Sagar Samrat Pvt Ltd Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 3 CPJ 271
Tribunals and Commissions21 Nov 2014Petition dismissed
The Karnataka Telecom Department Employees Co -Operative Society Ltd. (Ktde Society) Vs H.S. Rajashekar
National Consumer Disputes Redressal Commission · 2015 2 CPJ 141
Tribunals and Commissions21 Nov 2014
SARAT CHANDRA DASH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 85
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions21 Nov 2014
Sarat Chandra Dash Vs New India Assurance Company And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 85
Tribunals and Commissions20 Nov 2014Petition dismissed
G. Adiseshu Vs P. Beena Devi
National Consumer Disputes Redressal Commission · 2015 2 CPJ 470
Tribunals and Commissions20 Nov 2014Appeal dismissed
Amit Chawla Vs Parsvnath Developers Ltd.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 473
Tribunals and Commissions20 Nov 2014Petition allowed
New Generation Real Estates Pvt. Ltd. And Ors. Vs Ramesh Chander Khurana And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 567