Tribunals and Commissions03 Dec 2014Petition allowed
KASHMIR SINGH Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2015 1 CPJ 240
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 442 of 1,389
Tribunals and Commissions03 Dec 2014Appeal allowed
Adarsh Developers Vs Geetha Bhat W/O Vishwanath Bhat
National Consumer Disputes Redressal Commission · 2015 2 CPJ 382
Tribunals and Commissions02 Dec 2014
S R Gurumukhi Vs GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0030
Tribunals and Commissions02 Dec 2014
Niranjan Nath Sharma (Since Deceased) Vs Bangalore Mahanagara Palika, Bangalore City
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0029
Tribunals and Commissions02 Dec 2014Petition dismissed
Sotc Division Of Kuoni Travel Pvt Ltd Vs S Thamilvannan
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0027
Tribunals and Commissions02 Dec 2014Petition dismissed
R M Industries Vs HARI SINGH TOMAR
National Consumer Disputes Redressal Commission · 2015 1 CPJ 583
Tribunals and Commissions02 Dec 2014Petition dismissed
Lightwalas Vs BANK OF INDIA
National Consumer Disputes Redressal Commission · 2015 1 CPJ 255
Tribunals and Commissions02 Dec 2014
Krish City Vs Laxmi Garg W/O Suresh Garg
National Consumer Disputes Redressal Commission · 2015 1 CPJ 504
Tribunals and Commissions02 Dec 2014
MAGMA FINCORP LTD Vs A Sakthivel S/O Ayyasamy
National Consumer Disputes Redressal Commission · 2015 1 CPJ 60
Tribunals and Commissions02 Dec 2014
Om Khemraj Gahlot Vs Krishnat P Bagade
National Consumer Disputes Redressal Commission · 2015 1 CPJ 174
Tribunals and Commissions02 Dec 2014Petition allowed
Branch Manager, Life Insurance Corpn Of India Vs Saraswati Devi W/O Late Birender Kumar
National Consumer Disputes Redressal Commission · 2015 1 CPJ 246
Tribunals and Commissions02 Dec 2014Petition dismissed
The Chief Medical Officer Vs Ramesh Chand Sharma
National Consumer Disputes Redressal Commission · 2015 2 CPJ 295 : 2016 1 ALD 46
Tribunals and Commissions02 Dec 2014
DALBIR SINGH Vs Lala Harbhagwan Memorial And Prem Hospital Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 465 : 2015 6 ALD 44
Tribunals and Commissions01 Dec 2014Petition dismissed
Reena Kansal Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0040
Tribunals and Commissions01 Dec 2014Petition dismissed
A. Sanjeeva Narayan Vs The Divisional Manager
National Consumer Disputes Redressal Commission · 2015 1 CPJ 154
Tribunals and Commissions01 Dec 2014
MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs Yadram S/O Ram
National Consumer Disputes Redressal Commission · 2015 1 CPJ 533
Tribunals and Commissions01 Dec 2014Petition dismissed
Mohit Lal Sao S/O Harsu Ram Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0036
Tribunals and Commissions01 Dec 2014
AGRA DEVELOPMENT AUTHORITY Vs Amar Singh Tiwari S/O C L Tiwari
National Consumer Disputes Redressal Commission · 2015 1 CPJ 562
Tribunals and Commissions01 Dec 2014
Rajeev Kapoor S/O J P Kapoor Vs Joshi Auto Zone Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 581
Tribunals and Commissions01 Dec 2014
Syndicate Bank, Sadabad Vs Savitri Devi W/O Foran Singh
National Consumer Disputes Redressal Commission · 2015 1 CPJ 510