Tribunals and Commissions12 Dec 2014Appeal dismissed
PRAMILA GUPTA Vs Lupin Chemicals Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 257
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 440 of 1,389
Tribunals and Commissions12 Dec 2014
Ess Pee Automotives Ltd Vs S P N Singh
National Consumer Disputes Redressal Commission · 2015 1 CPJ 192
Tribunals and Commissions12 Dec 2014
Sushant Minerals Pvt Ltd Vs INDUSIND BANK LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 404
Tribunals and Commissions12 Dec 2014
DR. R.P. GUPTA Vs ANURAG & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 621 : 2015 5 ALD 37
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions11 Dec 2014Petition dismissed
RAJ KUMAR Vs Tayal India Motors Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 253
Tribunals and Commissions11 Dec 2014Petition disposed
KANPUR DEVELOPMENT AUTHORITY Vs Brij Mohan Azmani
National Consumer Disputes Redressal Commission · 2015 1 CPJ 149
Tribunals and Commissions11 Dec 2014
NEW INDIA ASSURANCE CO LTD Vs Radhey Shyam S/O Late Jagannath
National Consumer Disputes Redressal Commission · 2015 1 CPJ 172
Tribunals and Commissions11 Dec 2014Petition disposed
Kalpana W/O A Ramesh Vs K RAMALAKSHMI , Niranjan Reddy
National Consumer Disputes Redressal Commission · 2015 1 CPJ 79
Tribunals and Commissions11 Dec 2014
Bharpur Singh S/O S Rajinder Singh Vs AXIS BANK LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 294
Tribunals and Commissions10 Dec 2014
Harishbhai Shamjibhai Vs D C Gohil
National Consumer Disputes Redressal Commission · 2015 1 CPJ 231
Tribunals and Commissions10 Dec 2014
Madan Lal Sahu S/O Mayaram Sahu Vs Shrishrimal Plantation Limited
National Consumer Disputes Redressal Commission · 2015 1 CPJ 266
Tribunals and Commissions10 Dec 2014
Stepheena Vs LILLY JOSEPH
National Consumer Disputes Redressal Commission · 2015 1 CPJ 203
Tribunals and Commissions10 Dec 2014
Ashok Kumar Chug S/O Sant Lal Chugh Vs Haryana Urban Development Authority (Huda)
National Consumer Disputes Redressal Commission · 2015 1 CPJ 225
Tribunals and Commissions10 Dec 2014
Ajay Enterprises Pvt Ltd Vs Shobha Arora W/O Late Ugar Sain Arora
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0065
Tribunals and Commissions10 Dec 2014
Ankur Exports Pvt Ltd Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2015 1 CPJ 216
Tribunals and Commissions10 Dec 2014
THAVARMAL (DECEASED) & ORS. Vs SHEELA MATERNITY HOSPITAL & FRACTURE
National Consumer Disputes Redressal Commission · 2015 2 CPJ 618 : 2015 5 ALD 33
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions09 Dec 2014
S A S Motors Ltd Vs H S Balakrishna S/O N Shamanna
National Consumer Disputes Redressal Commission · 2015 1 CPJ 500
Tribunals and Commissions09 Dec 2014Petition allowed
Manager, Cauvery Kalpatharu Grameena Bank Vs H S Shivalingappa S/O Late Sanna Ramaiah
National Consumer Disputes Redressal Commission · 2015 1 CPJ 234
Tribunals and Commissions09 Dec 2014
NATIONAL INSURANCE CO LTD Vs Vijay Kumar Jain S/O Gopal Jain
National Consumer Disputes Redressal Commission · 2015 1 CPJ 387
Tribunals and Commissions09 Dec 2014
UNITED INDIA INSURANCE CO LTD Vs East Indian Produce Limited
National Consumer Disputes Redressal Commission · 2015 1 CPJ 409