Tribunals and Commissions17 Dec 2014Petition allowed
Aviva Life Insurance Co Ltd Vs Mohinder Kaur W/O Gulshan Kumar
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0073
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 439 of 1,389
Tribunals and Commissions17 Dec 2014Petition dismissed
M R H Associates Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 177
Tribunals and Commissions17 Dec 2014Petition allowed
UNITED INDIA INSURANCE COMPANY LTD Vs Michael Viegas
National Consumer Disputes Redressal Commission · 2015 1 CPJ 68
Tribunals and Commissions17 Dec 2014Petition dismissed
Raghabendra Nath Sen Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2015 1 CPJ 254
Tribunals and Commissions17 Dec 2014Petition dismissed
Reena Kansal Vs United India Insurance Company And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 523
Tribunals and Commissions17 Dec 2014
M/S. MRH ASSOCIATES Vs NATIONAL INSURANCE COMPANY LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 177
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions16 Dec 2014Petition dismissed
Secretary, Gridco Vs Ramesh Chandra Kedia
National Consumer Disputes Redressal Commission · 2015 1 CPJ 251
Tribunals and Commissions16 Dec 2014Petition allowed
A P State Bankers Vs Anuradha Properties And Township Pvt
National Consumer Disputes Redressal Commission · 2015 1 CPJ 152
Tribunals and Commissions16 Dec 2014Petition dismissed
Lakbhir Kaur W/O Late Avtar Singh Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2015 1 CPJ 259
Tribunals and Commissions16 Dec 2014Complaint dismissed
Garg Acrylics Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 185
Tribunals and Commissions16 Dec 2014Petition dismissed
Tata Power Delhi Distribution Limited Vs Ramesh Kumar Rohilla
National Consumer Disputes Redressal Commission · 2015 1 CPJ 249
Tribunals and Commissions16 Dec 2014
Svm Engineers Pvt Ltd Vs Royal Palms (I) Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 392
Tribunals and Commissions16 Dec 2014Petition dismissed
BANK OF INDIA Vs Harendra Kumar
National Consumer Disputes Redressal Commission · 2015 1 CPJ 189
Tribunals and Commissions16 Dec 2014
SHRIRAM GENERAL INSURANCE CO LTD Vs Mahender Jat Son Of Jagannath Jat
National Consumer Disputes Redressal Commission · 2015 1 CPJ 74
Tribunals and Commissions15 Dec 2014
Major Vishwani Puri Vs DLF UNIVERSAL LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 65
Tribunals and Commissions15 Dec 2014
Vatika Limited Vs K L Kaul S/O P N Kaul
National Consumer Disputes Redressal Commission · 2015 1 CPJ 402
Tribunals and Commissions15 Dec 2014
AXIS BANK LTD Vs S Venugopal Naidu S/O Nagamma Naidu
National Consumer Disputes Redressal Commission · 2015 1 CPJ 244
Tribunals and Commissions15 Dec 2014Appeal Dismissed
Vipan Mehra Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 400
Tribunals and Commissions15 Dec 2014
M/S. NAVA CHAKRA FINANCE & ORS. Vs P. SATHYANARAYANAN & 4 ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 558
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions15 Dec 2014
SUMAN MOTELS LTD. Vs M/S. ENARR CAPITAL & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 416
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(d), Section 2(1)(d)(II) - Jurisdiction of the National Commission - Definitions - Definitions