Tribunals and Commissions07 Jan 2015
G. Jayadevappa Vs Manager Syndicate Bank Durgigudi Branch
National Consumer Disputes Redressal Commission · 2015 1 CPJ 314
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 437 of 1,389
Tribunals and Commissions07 Jan 2015
P.G. Pai Vs Care Elevators And Engg. Co. Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 662
Tribunals and Commissions07 Jan 2015Petition Dismissed
Tecon Valves Pvt. Ltd. Works And Office Vs NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 490
Tribunals and Commissions06 Jan 2015
SAURASHTRA CHEMICALS LTD Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 351
Tribunals and Commissions06 Jan 2015
DLF LTD Vs Bhagwanti Narula
National Consumer Disputes Redressal Commission · 2015 1 CPJ 319 : 2015 1 CPR 217
Tribunals and Commissions06 Jan 2015Petition dismissed
Aditya Prasad Roy Vs Suresh Mahalingam
National Consumer Disputes Redressal Commission · 2015 1 CPJ 375
Tribunals and Commissions06 Jan 2015
Ressweld Engineers Vs JAYARAM REDDY
National Consumer Disputes Redressal Commission · 2015 1 CPJ 346 : 2015 1 CPR 222
Tribunals and Commissions05 Jan 2015
JAIPUR VIDYUT VITRAN NIGAM LIMITED Vs RAJA RAM
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0079
Tribunals and Commissions05 Jan 2015
RAM LAL BANSIWAL Vs Business Manager, North Delhi Power Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPR 267
Tribunals and Commissions05 Jan 2015
LIFE INSURANCE CORPORATION OF INDIA Vs Ram Sakhi
National Consumer Disputes Redressal Commission · 2015 1 CPR 263
Tribunals and Commissions05 Jan 2015
ORISSA STATE HOUSING BOARD Vs Santosh Kumar Nanda
National Consumer Disputes Redressal Commission · 2015 1 CPR 258
Tribunals and Commissions05 Jan 2015
Bherajram S/O Ram Chandra Jat Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 332 : 2015 1 CPR 247
Tribunals and Commissions05 Jan 2015
Manju Mangla Vs Chief Administrator, Huda , Estate Officer, Huda
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0071
Tribunals and Commissions05 Jan 2015
Ajay Plastic Industries Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0070
Tribunals and Commissions05 Jan 2015
UNITED INDIA INSURANCE CO LTD Vs S K Gandhi
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0069
Tribunals and Commissions05 Jan 2015Petition dismissed
Bharati Axa General Insurance Co Ltd Vs Chandra Mohan Goyal
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0068
Tribunals and Commissions05 Jan 2015Petition allowed
Manager, Icici Lombard General Insurance Co Ltd Vs Mainuddin S/O Nabisab Dharwad
National Consumer Disputes Redressal Commission · 2015 1 CPJ 328 : 2015 2 UC 1436
Tribunals and Commissions05 Jan 2015
Liberty Investments Pvt Ltd Vs Nadia Apartment Co -Op Soc Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 545
Tribunals and Commissions05 Jan 2015
DR. KRISHNA MOHAN BHATTACHARJEE Vs BOMBAY HOSPITAL MEDICAL RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2015 2 CPJ 509 : 2015 5 ALD 11 : 2015 6 ALD 11
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions05 Jan 2015
HIMACHAL PRADESH HOUSING & URBAN Vs DR. RAMESH KUMAR MISHRA & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 169
Constitution of India, Article 226 - Power of High Courts to Issue certain writs