COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 436 of 1,389

Tribunals and Commissions14 Jan 2015

M/S. MIKIKUKI INTERNATIONAL Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2015 2 CPJ 69

Constitution of India, Article 226, Article 226 - Power of High Courts to Issue certain writs - Power of High Courts to Issue certain writs

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Tribunals and Commissions13 Jan 2015

Paulose John Son Of Late T V John Vs Branch Manager, H D F C Bank Limited

National Consumer Disputes Redressal Commission · 2015 1 CPJ 745

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Tribunals and Commissions13 Jan 2015

Hemangi Harishchandra Gund Vs Shrinivas Trimbak Joshi

National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0028

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Tribunals and Commissions13 Jan 2015

Parteek Finance Company Vs JASBIR SINGH

National Consumer Disputes Redressal Commission · 2015 1 CPJ 454

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Tribunals and Commissions13 Jan 2015Petition allowed

Suraj Bansi Printers Vs PUNJAB STATE ELECTRICITY BOARD

National Consumer Disputes Redressal Commission · 2015 1 CPJ 477

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Tribunals and Commissions13 Jan 2015Petition allowed

Hajari Lal Agarwal Vs Arvind Kumar Shrivastava (Advocate)

National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0025

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Tribunals and Commissions13 Jan 2015

BIRLA SUN LIFE INSURANCE CO. LTD. Vs Kiran Prafull Bahadure

National Consumer Disputes Redressal Commission · 2015 1 CPJ 473

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Tribunals and Commissions13 Jan 2015

HDFC STANDARD LIFE INSURANCE CO. LTD. Vs KRISHNA DEVI & ANR.

National Consumer Disputes Redressal Commission · 2015 2 CPJ 177

Code of Civil Procedure, 1908, Order 22Rule 4 -Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions13 Jan 2015

PAULOSE JOHN & ANR. Vs BRANCE MANAGER, HDFC BANK LTD. & ORS.

National Consumer Disputes Redressal Commission · 2015 1 CPJ 745

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions12 Jan 2015

Jeewan Lal Sharma Vs M/S. Serampore Surgical Nursing Private Limited

National Consumer Disputes Redressal Commission · 2015 1 CPJ 471

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Tribunals and Commissions09 Jan 2015

H C L Ltd Vs BUREAU OF INDIAN STANDARDS

National Consumer Disputes Redressal Commission · 2015 1 CPJ 691

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Tribunals and Commissions09 Jan 2015

Ajmeri Khatun Vs General Manager National Insurance Company Ltd

National Consumer Disputes Redressal Commission · 2015 1 CPJ 501

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Tribunals and Commissions09 Jan 2015

HINDUSTAN MOTORS LIMITED Vs Ashok Narayan Pawar

National Consumer Disputes Redressal Commission · 2015 1 CPJ 457

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Tribunals and Commissions09 Jan 2015

ORIENTAL INSURANCE CO. LTD. Vs ISHWAR SINGH

National Consumer Disputes Redressal Commission · 2015 1 CPJ 462

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Tribunals and Commissions09 Jan 2015

Surendra B Borkar And Ors. Vs National Co -Op. Development Corp. And Ors.

National Consumer Disputes Redressal Commission · 2015 2 CPJ 480

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Tribunals and Commissions08 Jan 2015

MAX NEW YORK LIFE INSURANCE CO. LTD. Vs Sudeep Kumar Chakraborty

National Consumer Disputes Redressal Commission · 2015 1 CPJ 364

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Tribunals and Commissions08 Jan 2015

J L Sharma S/O Jai Ram Sharma Vs Krishna Continental Ltd

National Consumer Disputes Redressal Commission · 2015 1 CPJ 468

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Tribunals and Commissions08 Jan 2015

PADMAIAH VUPPU Vs T.V. RAVEENDRAN

National Consumer Disputes Redressal Commission · 2015 1 CPJ 444

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions08 Jan 2015Petition Allowed

Taj Pal Singh Wadi Vs Mehnga Singh And Ors.

National Consumer Disputes Redressal Commission · 2015 2 CPJ 487

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Tribunals and Commissions07 Jan 2015

Kanpur Vidyut Supply Company Vs Assistant General Manager Vidyut Distribution Khand Noubasta

National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0018

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