Tribunals and Commissions23 Jan 2015Appeal allowed
Sparkling Traders Pvt Ltd Vs Pooja Road Links
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0059
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 435 of 1,389
Tribunals and Commissions23 Jan 2015Petition allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs Sanjay S/O Kishankumar Parikh
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0058
Tribunals and Commissions22 Jan 2015Petition dismissed
Saswati Bhattarcharya Vs Shyamal Shankar Bhattarcharya
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0044
Tribunals and Commissions22 Jan 2015
REGIONAL PROVIDENT FUND COMMISSIONER Vs Amarjit Singh S/O Shri Karam Singh
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0043
Tribunals and Commissions22 Jan 2015
NATH BIO - TECHNOLOGIES LTD. Vs DR. BAJRANGLAL SHRIKISAN MANTRI
National Consumer Disputes Redressal Commission · 2015 2 CPJ 241
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions20 Jan 2015Petition dismissed
Sarfarjudeen S/O Yasin Khan Vs Branch Manager, New India Assurance Co Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 748
Tribunals and Commissions20 Jan 2015Petition dismissed
Captain Brij Mohan Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0047
Tribunals and Commissions20 Jan 2015
Jitendra D. Sheth Vs Abhinav Engineers
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0046
Tribunals and Commissions20 Jan 2015
Jagdish P Shenai Vs Aditya Builders
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0045
Tribunals and Commissions20 Jan 2015
Manisha W/O Amit Kumar Vs Mehta Motors , Tata Motors Ltd
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0039
Tribunals and Commissions20 Jan 2015
RAJNISH R. KOTHADIA Vs ZAHEER B. WADIA & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 230
Constitution of India, Article 226, Article 226, Article 226 - Power of High Courts to Issue certain writs - Power of High Courts to Issue certain writs - Power of High Co
Tribunals and Commissions19 Jan 2015
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs Gurjeet Kaur W/O Sarabjit Singh
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0040
Tribunals and Commissions19 Jan 2015
SYNDICATE BANK Vs S Muniasamy S/O K Santhanam
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0037
Tribunals and Commissions16 Jan 2015Petition allowed
India Posts Department Of Posts Vs Prahalad S/O Madhava Rao
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0078
Tribunals and Commissions16 Jan 2015Petition dismissed
HDFC BANK LTD Vs TARA SINGH
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0057
Tribunals and Commissions16 Jan 2015
Em Pee Motors Ltd Vs Ramesh Kumar Bamal
National Consumer Disputes Redressal Commission · 2015 2 CPJ 32
Tribunals and Commissions16 Jan 2015
RAJAN MEHTA Vs Lake Club Sports Complex
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0036
Tribunals and Commissions14 Jan 2015
Divisional Manager, Oriental Insurance Co Ltd Vs Kamadi Nookaraju S/O Peraiah
National Consumer Disputes Redressal Commission · 2015 2 CPJ 183
Tribunals and Commissions14 Jan 2015
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED Vs GURJEET SINGH
National Consumer Disputes Redressal Commission · 2015 1 CPJ 489
Tribunals and Commissions14 Jan 2015
Batta Valji Laxman Vs ICICI LOMBARD GENERAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0035