Tribunals and Commissions04 Feb 2015
U P Dakpal Ramkola Dist Rict Padrauna Vs Pradhan Dakpal Padrauna
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0052
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 434 of 1,389
Tribunals and Commissions04 Feb 2015
STATE BANK OF INDIA Vs ASHOK MANWANI
National Consumer Disputes Redressal Commission · 2015 2 CPJ 350
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions03 Feb 2015Petition dismissed
Vaidyanath Urban Co -Op Bank Ltd Vs Narayan S/O Shnakarao Viragar
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0053
Tribunals and Commissions03 Feb 2015Petition Dismissed
Siddhartha De Sikdar And Ors. Vs Ramesh Chandra Basak And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 332
Tribunals and Commissions02 Feb 2015
M/S. L & T FINANCE LIMITED Vs NARENDRA VERMA & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 520
Consumer Protection Act, 1986, Section 20(1)(iii) - Composition of the National Commission
Tribunals and Commissions30 Jan 2015
M/S. HANDA NURSING HOME & ANR Vs RAM KALI (SINCE DECEASED) THROUGH LRS. SHRI SURESH CHAND (HUSBAND) & ORS
National Consumer Disputes Redressal Commission · 2015 5 AllMR 91
Tribunals and Commissions30 Jan 2015
TATA MOTORS LTD Vs DEEPAK GOYAL & ORS
National Consumer Disputes Redressal Commission · 2015 5 AllMR 107
Tribunals and Commissions30 Jan 2015
Yusupova Saodat Vs Sowjanya Kancha
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0054
Tribunals and Commissions30 Jan 2015
P S Sawhney Vs Chief Executive Officer -Cum -Secretary, Himachal Pradesh
National Consumer Disputes Redressal Commission · 2015 2 CPJ 83
Tribunals and Commissions30 Jan 2015
Handa Nursing Home Vs A K Handa
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0052
Tribunals and Commissions30 Jan 2015
AIR INDIA Vs SUSHIL KUMAR
National Consumer Disputes Redressal Commission · 2015 2 CPJ 75
Tribunals and Commissions30 Jan 2015Petition dismissed
Amzad Khan S/O Shamidkhan Vs Manager, Aviva Life Insuranceco Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 705
Tribunals and Commissions30 Jan 2015Appeal dismissed
K M Anbarasan S/O K M Mohan Vs Tata Aig Life Insurance Co Ltd
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0049
Tribunals and Commissions30 Jan 2015
Krishan Lal Kalra Vs Religare Security Ltd
National Consumer Disputes Redressal Commission · 2015 5 AllMR 103
Tribunals and Commissions29 Jan 2015
DELHI DEVELOPMENT AUTHORITY Vs PARVEEN KUMAR & ANR
National Consumer Disputes Redressal Commission · 2015 4 AllMR 64
Consumer Protection Act, 1986, Section 2(o), Section 2(1)(d) - Definitions - Definitions
Tribunals and Commissions28 Jan 2015
UNITED INDIA INSURANCE CO LTD Vs KISHORE SHARMA
National Consumer Disputes Redressal Commission · 2015 1 CPJ 760
Tribunals and Commissions28 Jan 2015Petition dismissed
R.K. Handicraft And Ors. Vs Parmanand Ganda Singh And Co. And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 13
Tribunals and Commissions28 Jan 2015
DR. RAJAGOPALAN NAIR Vs K. KESAVAN
National Consumer Disputes Redressal Commission · 2015 2 CPJ 265
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions28 Jan 2015
IFFCO TOKIO GENL. INS. CO. LTD. Vs GAURAV BHARGAVA
National Consumer Disputes Redressal Commission · 2015 2 CPJ 196
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions23 Jan 2015Petition dismissed
Sadhu Vaswani Mission Vs Sanjay Kedia S/O M S Kedia
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0060