Tribunals and Commissions12 Feb 2015
LUCKNOW DEVELOPMENT AUTHORITY Vs ANOOP KUMAR
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0125
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 432 of 1,389
Tribunals and Commissions12 Feb 2015Petition dismissed
R Kumar Kwatra Vs HCL INFOSYSTEMS LTD
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0120
Tribunals and Commissions12 Feb 2015
Kavit Ahuja Vs Shipra Estate Ltd
National Consumer Disputes Redressal Commission · 2016 1 CPJ 31
Tribunals and Commissions12 Feb 2015Petition disposed
Postmaster, Head Post Office, Ambikapur , Branch Manager/ Chief Officer Vs Sumita Devi
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0118
Tribunals and Commissions12 Feb 2015Petition disposed
T P H Tours And Travels Vs Sudhakar Gnyaneshwar Khad
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0117
Tribunals and Commissions12 Feb 2015
Karnataka Fisheries Development Co Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPJ 160
Tribunals and Commissions12 Feb 2015Petition dismissed
UNITED INDIA INSURANCE COMPANY LTD Vs Green Agro Owners Association
National Consumer Disputes Redressal Commission · 2015 2 CPJ 322
Tribunals and Commissions12 Feb 2015Petition disposed
NATIONAL INSURANCE CO LTD Vs Metal Craft Engineering Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 262
Tribunals and Commissions12 Feb 2015Petition dismissed
National Seeds Co Ltd Vs Shiv Shankar Venkati Mahajan
National Consumer Disputes Redressal Commission · 2015 2 CPR 258
Tribunals and Commissions12 Feb 2015
MAHESH CHANDRA AGARWAL Vs Ansal Properties And Infrastructure Limited
National Consumer Disputes Redressal Commission · 2015 2 CPR 253
Tribunals and Commissions11 Feb 2015Petition disposed
M PARTHASARATHY Vs ITC LTD
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0122
Tribunals and Commissions11 Feb 2015Petition dismissed
Kailash Chandrakant Bhalerao Vs I C I C I Lombard General Insurance Company Limited
National Consumer Disputes Redressal Commission · 2015 3 CPJ 128
Tribunals and Commissions11 Feb 2015
Hazara Begum Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPJ 237
Tribunals and Commissions11 Feb 2015Petitions dismissed
Gorakhpur Development Authority Vs Girja Prasad Rai
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0059
Tribunals and Commissions11 Feb 2015Petition dismissed
Vimal Dharmadatta Wankar Vs Gita Dadarao Taksande
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0058
Tribunals and Commissions11 Feb 2015Appeal allowed
Su -Kam Power System Limited Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2015 2 CPJ 187
Tribunals and Commissions11 Feb 2015Appeal allowed
STATE BANK OF INDIA Vs Anurag Textiles
National Consumer Disputes Redressal Commission · 2015 3 CPJ 86
Tribunals and Commissions11 Feb 2015
M/S. MANGAL ENGG. WORKS Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2015 3 CPJ 124
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions11 Feb 2015
Paramesh, Managing Director Vs SHIVASHANKARAPPA
National Consumer Disputes Redressal Commission · 2015 2 CPR 234
Tribunals and Commissions11 Feb 2015Petition dismissed
Gruhlaxmi Constructions And Land Developers Vs Suresh Kailash Gupta
National Consumer Disputes Redressal Commission · 2015 2 CPR 238