Tribunals and Commissions17 Feb 2015
STATE BANK OF INDIA Vs R C Srivastava
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0070
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 430 of 1,389
Tribunals and Commissions17 Feb 2015
Bajaj Allinz Life Insurance Co Ltd Vs VIRENDER SINGH
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0069
Tribunals and Commissions17 Feb 2015
Kashyap Vijay Deshpande Vs Shridhar S Paradkar
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0068
Tribunals and Commissions17 Feb 2015
BAJAJ ALLINZ LIFE INSURANCE CO. LTD. & ANR. Vs VIRENDER SINGH
National Consumer Disputes Redressal Commission · 2015 2 CPJ 701
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions17 Feb 2015
K.D. KOTHIYAL Vs PHOOL KAUL & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 207
Uttar Pradesh Co-operative Societies Act, 1965, Section 111, Section 70, Section 26(3), Section 70(a)
Tribunals and Commissions17 Feb 2015
RATAN CH. BANIK Vs DHANANJOY GHOSH
National Consumer Disputes Redressal Commission · 2015 3 CPJ 41
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions16 Feb 2015
Regional Provedent Fund Commissioner Vs C Raghavendrachar
National Consumer Disputes Redressal Commission · 2015 3 CPJ 3
Tribunals and Commissions16 Feb 2015
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED Vs Padanprabhu
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0066
Tribunals and Commissions16 Feb 2015
TATA FINANCE LIMITED Vs PREMNATH PRASAD
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0065
Tribunals and Commissions16 Feb 2015
Ravindrasakharam Nagare Vs Nivruti Namdeo Wagh
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0064
Tribunals and Commissions16 Feb 2015
CANARA BANK Vs BALDEV SINGH
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0063
Tribunals and Commissions16 Feb 2015Complaint dismissed
Akal Electricals Pvt Ltd Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0061
Tribunals and Commissions16 Feb 2015
MRS. ADELKAR PRATIBHA B. & ORS. Vs SHIVAJI ESTATE LIVESTOCK& FARMS PVT.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 221
Indian Penal Code, 1860, Section 420, Section 34 - Cheating and dishonestly inducing delivery of property - Acts done by several persons in furtherance of common intentionC
Tribunals and Commissions16 Feb 2015
EMAAR MGF LAND LTD. Vs PARVINDER SINGH & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 359
Consumer Protection Act, 1986, Section 19, Section 2(1)(d) - Appeals - Definitions
Tribunals and Commissions16 Feb 2015
M/S. NATRAJ HAND LOOMS (P) LTD. Vs M/s. NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 214
Contract Act, 1872, Section 14, Section 20, Section 15, Section 16, Section 22, Section 18, Sectio
Tribunals and Commissions16 Feb 2015
SALAM TULLAH Vs LAL BAHADUR
National Consumer Disputes Redressal Commission · 2015 3 CPJ 7 : 2015 5 ALD 1
Indian Penal Code, 1860, Section 323, Section 304-A - Punishment for voluntarily causing hurt
Tribunals and Commissions16 Feb 2015
S.K. SACHDEVA Vs BALDEV SINGH & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 210
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions16 Feb 2015
RAMESHWAR COTTON INDUSTRIES Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 202
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions16 Feb 2015
UDAYNATH MAHTO Vs NAND LAL PRASAD
National Consumer Disputes Redressal Commission · 2015 2 CPJ 356
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions16 Feb 2015
SREE NARAYANA DHARMA PARIPALANA Vs SMITHAMOL. S & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 157