Tribunals and Commissions20 Feb 2015
Naveen Tiku Vs Today Homes And Infrastructure Pvt Ltd
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0094
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 429 of 1,389
Tribunals and Commissions20 Feb 2015
NITA JAIN Vs JAIPUR DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2015 2 CPJ 172
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions19 Feb 2015
JCB INDIA LTD Vs Chandan Traders
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0144
Tribunals and Commissions19 Feb 2015Petition disposed
R S Singh Vs Shailesh Kumar Gupta
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0140
Tribunals and Commissions19 Feb 2015
ORIENTAL BANK OF COMMERCE Vs Mahabir Prasad Keshavdeo Kedia
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0139
Tribunals and Commissions19 Feb 2015
SYNDICATE BANK Vs Brij Kapoor
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0138
Tribunals and Commissions19 Feb 2015Petition Dismissed
MANOHAR LAL Vs Govt. of India and Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 294
Tribunals and Commissions18 Feb 2015Appeal dismissed
SECRETARY, KERALA STATE HOUSING BOARD Vs K N P Kurup
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0115
Tribunals and Commissions18 Feb 2015
Yoganand Naik Vs Cholamandalam Investment Finance Company Ltd
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0078
Tribunals and Commissions18 Feb 2015
Tata Aia Life Insurance Co Ltd Vs Leelawati Nayak
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0077
Tribunals and Commissions18 Feb 2015
SAHARA AIRLINES LTD Vs Jayant Rath
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0076
Tribunals and Commissions18 Feb 2015
UNITED INDIA INSURANCE CO LTD Vs Anil Batta
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0075
Tribunals and Commissions18 Feb 2015
Nagar Parishad Alwar Vs Rajnath Gupta
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0074
Tribunals and Commissions18 Feb 2015
ARUNA SAINI Vs SBI GENERAL INSURANCE COMPANY LIMITED & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 610
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions18 Feb 2015
ALKESH SAINI & ORS. Vs SBI GENERAL INSURANCE COMPANY LIMITED & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 18
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions18 Feb 2015
LUCKNOW DEVELOPMENT AUTHORITY Vs SALEEM AHMED
National Consumer Disputes Redressal Commission · 2015 2 CPJ 204
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions18 Feb 2015
SAYEED ALI GULAM ALI Vs DR. GEETA MALU
National Consumer Disputes Redressal Commission · 2015 3 CPJ 46
Cantonments Act, 1924, Section 338
Tribunals and Commissions17 Feb 2015
K D Kothiyal Vs Phool Kaul
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0073
Tribunals and Commissions17 Feb 2015
VIJAYA BANK Vs M S Narayana Rao
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0072
Tribunals and Commissions17 Feb 2015
Mallika Verma Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0071