Tribunals and Commissions26 Feb 2015Petition dismissed
Vajsurbhai Amarabhai Vala Vs ICICI LOMBARD GENERAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0103
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 427 of 1,389
Tribunals and Commissions26 Feb 2015Petition disposed
NEW INDIA ASSURANCE CO LTD Vs Punjab State Power Co Ltd
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0102
Tribunals and Commissions26 Feb 2015Petition dismissed
Manoj D Randive Vs Dev -Ashish
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0101
Tribunals and Commissions26 Feb 2015Petition allowed
NATIONAL INSURANCE CO LTD Vs MOHINDER SINGH
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0100
Tribunals and Commissions26 Feb 2015Petition dismissed
ORIENTAL INSURANCE CO LTD Vs Raj Nandan Tiwari
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0099
Tribunals and Commissions26 Feb 2015
M/S. PRAKASH SCANNER Vs WATTHOUR SYSTEM
National Consumer Disputes Redressal Commission · 2015 3 CPJ 239
Consumer Protection Act, 1986, Section 19, Section 2(1)(d) - Appeals - Definitions
Tribunals and Commissions26 Feb 2015Petition Allowed
Goyal Motors And Ors. Vs Arvind Gupta And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 506
Tribunals and Commissions25 Feb 2015Petition allowed
Telco Construction Equipment Company Ltd Vs RAJENDRA PRASAD
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0111
Tribunals and Commissions25 Feb 2015Petition dismissed
Tmt P Susila Vs Tamil Nadu State Housing Board, Chennai
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0110
Tribunals and Commissions25 Feb 2015Petition dismissed
ATUL KUMAR Vs Ravikant Sahu
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0109
Tribunals and Commissions24 Feb 2015
A.J. Mohammad Shah @ A.J. Shanavas & Anr. Vs Kerala Institute of Medical Science (KIMS) & Ors
National Consumer Disputes Redressal Commission · 2015 3 CPJ 155 : 2015 5 ALD 16
Consumer Protection Act, 1986, Section 2(1)(g), Section 21(a)(ii), Section 14(1)d) - Definitions - Jurisdiction of the National Commission - Findings of the District Forum
Tribunals and Commissions24 Feb 2015
Super Lable Mfg Co Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0108
Tribunals and Commissions24 Feb 2015Petition allowed
India Air(Air India) Ltd Vs Arvind Pandalai
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0106
Tribunals and Commissions24 Feb 2015
C Jaya Pal Reddy Vs Appolo Hospital
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0105
Tribunals and Commissions24 Feb 2015Petition dismissed
STATE BANK OF INDIA Vs Bhukan Saran
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0104
Tribunals and Commissions24 Feb 2015
C Pratap Reddy Vs C Jaypal Reddy
National Consumer Disputes Redressal Commission · 2015 3 CPJ 163
Tribunals and Commissions24 Feb 2015Petition dismissed
Ram Lautan Singh Vs Asgar Aki
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0083
Tribunals and Commissions24 Feb 2015
A P Raji Swagruha Corporation Ltd Vs Baswa Jagadeeswara Rao
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0082
Tribunals and Commissions24 Feb 2015Petition disposed
A P Raji Swagruha Corporation Ltd Vs Seela Krishna Rao
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0081
Tribunals and Commissions24 Feb 2015Complaint dismissed
Nalagarh Steel Rolling Mills Pvt Ltd Vs I C I C I Lombared General Insurance Co Ltd
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0080