Tribunals and Commissions03 Mar 2015
J.P. MITTAL Vs HARYANA HOUSING BOARD & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 690
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 426 of 1,389
Tribunals and Commissions03 Mar 2015
LIC OF INDIA Vs SAROJ KUMARI
National Consumer Disputes Redressal Commission · 2015 2 CPJ 544
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions03 Mar 2015
PREM DEVI Vs M/S. CHOLAMANDALAM MS GENERAL
National Consumer Disputes Redressal Commission · 2015 2 CPJ 646
Sale of Goods Act, 1930, Section 19, Section 20 - Property passes when intended to pass - Specific goods in a deliverable state
Tribunals and Commissions03 Mar 2015Appeal dismissed
Saroj Kumar Chawla Vs Sethya Builders
National Consumer Disputes Redressal Commission · 2015 2 CPR 22
Tribunals and Commissions03 Mar 2015
UNITED INDIA INSURANCE COMPANY LTD Vs Jagan Nath Thapar
National Consumer Disputes Redressal Commission · 2015 2 CPR 40
Tribunals and Commissions03 Mar 2015Petition dismissed
Sou Supriya (Jyoti) Ramkrishna (Awadhut) Deshpande Vs Sou Archana Ajit Kulkarni
National Consumer Disputes Redressal Commission · 2015 2 CPR 24
Tribunals and Commissions02 Mar 2015Petition dismissed
GURDIAL SINGH Vs Ludhiana Imrovement Trust
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0137
Tribunals and Commissions02 Mar 2015Petition allowed
Emirates Vs Desraj Malhotra
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0136
Tribunals and Commissions02 Mar 2015Petition dismissed
Estae Officer, Punjab Urban And Development Authority Patiala Vs Suriner Kamboj And Company
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0135
Tribunals and Commissions02 Mar 2015Petition dismissed
Mukund Damodar Raghuvir Gurukurpa Vs Cidco Ltd Cidco Bhawan
National Consumer Disputes Redressal Commission · 2015 3 CPJ 29
Tribunals and Commissions02 Mar 2015
NATIONAL INSURANCE CO. LTD. Vs PRAFULABEN SHAH
National Consumer Disputes Redressal Commission · 2015 2 CPJ 649
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions02 Mar 2015
ORIENTAL INSURANCE CO. LTD. Vs TARA
National Consumer Disputes Redressal Commission · 2015 2 CPJ 661
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions02 Mar 2015Petition disposed
NEELAM GUPTA Vs Onida Swtich Gear
National Consumer Disputes Redressal Commission · 2015 2 CPR 17
Tribunals and Commissions02 Mar 2015Petition dismissed
Manager, Zila Khadi Gramin Udhyog Board Vs Sughomdh Tiwari
National Consumer Disputes Redressal Commission · 2015 2 CPR 14
Tribunals and Commissions02 Mar 2015Appeal allowed
B S Sharma Vs M P Housing Board
National Consumer Disputes Redressal Commission · 2015 2 CPR 6
Tribunals and Commissions27 Feb 2015Petition allowed
Iffco -Tokio General Insurance Company Ltd Vs Beena Raghav
National Consumer Disputes Redressal Commission · 2015 3 CPJ 75
Tribunals and Commissions27 Feb 2015
SHIV BEHARI SHARMA Vs Suraj Prakash Agrawal
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0107
Tribunals and Commissions27 Feb 2015
UNITED INDIA INSURANCE COMPANY LTD Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0098
Tribunals and Commissions27 Feb 2015Petition allowed
S D O , Uhbvnl Vs BHAGWAN SINGH
National Consumer Disputes Redressal Commission · 2015 2 CPJ 699
Tribunals and Commissions26 Feb 2015Complaint dismissed
Tarsem Goel Vs PUNJAB AND SINDH BANK
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0112