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National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 425 of 1,389

Tribunals and Commissions09 Mar 2015

OM PRAKASH AGARWAL Vs PRIYANKA SAHA

National Consumer Disputes Redressal Commission · 2015 3 CPJ 152

Limitation Act, 1963, Section 5 - Extension of prescribed period in certain casesConsumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission