Tribunals and Commissions13 Mar 2015Petition dismissed
Western Refrigeration Pvt Ltd Vs Anuj Aggarwal
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0148
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 423 of 1,389
Tribunals and Commissions13 Mar 2015
GANGSARJAITU PRIMARY CO-OP. Vs SUKHCHAIN SINGH
National Consumer Disputes Redressal Commission · 2015 3 CPJ 50
Consumer Protection Act, 1986, Section 26 - Dismissal of frivolous or vexatious complaints
Tribunals and Commissions13 Mar 2015
NATIONAL INSURANCE COMPANY LTD. Vs
National Consumer Disputes Redressal Commission · 2015 2 CPJ 541
Code of Criminal Procedure, 1973, Section 161 - Examination of witnesses by policeConsumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions13 Mar 2015
NEW INDIA ASSURANCE CO. LTD. Vs SONIA OVERSEAS PVT. LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 719
Insurance Act, 1938, Section 64UM(3) - Licensing of surveyors and loss assessorsConsumer Protection Act, 1986, Section 19, Section 14 -In
Tribunals and Commissions13 Mar 2015Petition Allowed
NATIONAL INSURANCE CO. LTD. Vs Ganga Ram Chaturbhuj (Huf)
National Consumer Disputes Redressal Commission · 2015 2 CPJ 541
Tribunals and Commissions12 Mar 2015Petition dismissed
Dhinendra Nath Basak Vs UCO BANK
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0155
Tribunals and Commissions12 Mar 2015
M/S. OM CONCRETE PRODUCTS PVT. LTD. Vs GURMEET SINGH
National Consumer Disputes Redressal Commission · 2015 2 CPJ 641
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions12 Mar 2015
S.P. SHARMA Vs NATIONAL FERTILIZER LTD. & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 710
Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission
Tribunals and Commissions12 Mar 2015Petition Dismissed
Balvantkumar Gyanchand Mittal Vs NETWORTH STOCK BROKING LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 535 : 2015 2 CPR 104
Tribunals and Commissions12 Mar 2015Petition disposed
Sethi Housing (India) Pvt Ltd Vs Jml Motors Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 99
Tribunals and Commissions12 Mar 2015Petition dismissed
Latha Venugopal Vs THANKAMMA
National Consumer Disputes Redressal Commission · 2015 2 CPR 106
Tribunals and Commissions12 Mar 2015Petition disposed
Treasury Office And Member Secretary Vs Kapur Chand Jain
National Consumer Disputes Redressal Commission · 2015 2 CPR 102
Tribunals and Commissions11 Mar 2015Appeal allowed
JET AIRWAYS (INDIA) LTD Vs M V V S Murthi
National Consumer Disputes Redressal Commission · 2015 3 CPJ 32
Tribunals and Commissions11 Mar 2015Petition allowed
AGRA DEVELOPMENT AUTHORITY Vs SARDAR BHAGAT SINGH
National Consumer Disputes Redressal Commission · 2015 3 CPJ 121
Tribunals and Commissions11 Mar 2015Petition allowed
LIC OF INDIA Vs G Sahsi Kalavathamma
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0159
Tribunals and Commissions11 Mar 2015
LALIT NARAIN CHAUHAN Vs BALLIA ETWASH GRAMIN & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 652
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions11 Mar 2015
LIC OF INDIA & ANR. Vs G. SAHSI KALAVATHAMMA
National Consumer Disputes Redressal Commission · 2015 2 CPJ 703
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions11 Mar 2015
RAM NEWAS GARG Vs NAGAR NIGAM, KANPUR & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 204
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions11 Mar 2015Petition disposed
Ishwarappa Shankarappa Mane Vs Annasaheb Shivappa Savekar
National Consumer Disputes Redressal Commission · 2015 2 CPR 94
Tribunals and Commissions11 Mar 2015Petition dismissed
Analytical Technologies Ltd Vs Maneesha Pattan Shetti
National Consumer Disputes Redressal Commission · 2015 2 CPR 90