Tribunals and Commissions20 Mar 2015
Laxmi Devi Agrawal Vs BRANCH MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0104
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 421 of 1,389
Tribunals and Commissions20 Mar 2015
DEVENDER PAL SINGH Vs CHIEF AGRICULTURE OFFICER, HARIDWAR & ORS
National Consumer Disputes Redressal Commission · 2015 3 CPJ 145
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions20 Mar 2015
M/S. MUTHOOT FINANCE LTD. Vs H.B. MOHAMMED & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 748
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions20 Mar 2015
MARUTI SUZUKI INDIA LTD. Vs VJAYAN V. ANAND & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 16
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions19 Mar 2015Petition dismissed
Santosh Vithalrao Zungure Vs Executive Engineer, M S E B
National Consumer Disputes Redressal Commission · 2015 2 CPJ 733
Tribunals and Commissions19 Mar 2015Petition allowed
Managing Director, Escorts Ltd Vs SUNDER SINGH
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0169
Tribunals and Commissions19 Mar 2015Revision Petition
CHIEF POST MASTER GENERAL Vs Tej Narain Mishra
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0168
Tribunals and Commissions19 Mar 2015
CHANCHALA THEJOMAYA Vs SHEIKH MOHAMMED HANEEF & ORS.
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0082
Apartment Ownership Act, 1972, Section 2
Tribunals and Commissions19 Mar 2015
BANK OF INDIA Vs SUDERSHAN KUMAR MITTAL
National Consumer Disputes Redressal Commission · 2015 2 CPJ 221
Code of Civil Procedure, 1908, Section 60 - Property liable to attachment and sale in execution of decreeContract Act, 1872, Section 171 - General lien of bankers, fact
Tribunals and Commissions19 Mar 2015
AMAN RANA Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 656
Motor Vehicles Act, 1988, Section 14(2)(b), Section 14(2)(b) - Currency of licences to drive motor vehicles
Tribunals and Commissions19 Mar 2015
VIMHANS HOSPITAL & ANR. Vs ANAND KUMAR JHA & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 316
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions19 Mar 2015Petition dismissed
Manager, Om Logistics Limited Vs Naveen Anchalia
National Consumer Disputes Redressal Commission · 2015 2 CPR 180
Tribunals and Commissions17 Mar 2015Petition allowed
NATIONAL INSURANCE CO LTD Vs Ghanshyam Sharm
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0167
Tribunals and Commissions17 Mar 2015Petition allowed
NATIONAL INSURANCE CO LTD Vs Kajod Meena
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0166
Tribunals and Commissions17 Mar 2015
NEW INDIA ASSURANCE CO LTD Vs Combined Medical Institute Private Ltd
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0165
Tribunals and Commissions17 Mar 2015Petition dismissed
TARUN KUMAR BANERJEE Vs Chief Manager, Bank Of India
National Consumer Disputes Redressal Commission · 2015 3 CPJ 13
Tribunals and Commissions17 Mar 2015Petition dismissed
Microtek International Pvt Ltd Vs Sanjay Varshney
National Consumer Disputes Redressal Commission · 2015 2 CPJ 532
Tribunals and Commissions17 Mar 2015
SHRIRAM GENERAL INSURANCE CO LTD Vs Gurshinder Singh , Accurate Inverstigator And Recovery Agency
National Consumer Disputes Redressal Commission · 2015 2 CPJ 750
Tribunals and Commissions17 Mar 2015
DR. HARI RAM GUPTA & ANR. Vs ASHOK KUMAR RAWAT & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 71 : 2015 5 ALD 3
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions17 Mar 2015
JASPAL KAUR & ANR. Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2015 2 CPJ 727
Constitution of India, Article 226 - Power of High Courts to Issue certain writs