Tribunals and Commissions16 Mar 2015Petition dismissed
Shah Dilip Kumar Jayantilal Vs Shobhaben Ambadas Potbatini
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0147
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 422 of 1,389
Tribunals and Commissions16 Mar 2015Petition allowed
Icici Prudential Life Insurance Company Ltd Vs Preeti Prasad
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0146
Tribunals and Commissions16 Mar 2015
Ashoka Investment Co Vs United Tower India Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 3 CPJ 79
Tribunals and Commissions16 Mar 2015Petition dismissed
Pracharya, Udit Narain Snatkottar Mahavidhyalaya Vs Senior Branch Manager, National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPJ 761
Tribunals and Commissions16 Mar 2015
RAJNI GUPTA Vs D L F UNIVERSAL LTD
National Consumer Disputes Redressal Commission · 2015 3 CPJ 149
Tribunals and Commissions16 Mar 2015
Belgique Fashions Vs INDIAN OVERSEAS BANK
National Consumer Disputes Redressal Commission · 2015 3 CPJ 207
Tribunals and Commissions16 Mar 2015
SABINA BEGUM Vs DR. K.K. SHUKLA
National Consumer Disputes Redressal Commission · 2015 3 CPJ 68
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions16 Mar 2015Petition dismissed
Shivajee Rao Vs Bangalore Mahanagara Palika
National Consumer Disputes Redressal Commission · 2015 2 CPR 128
Tribunals and Commissions16 Mar 2015Petition dismissed
Anand Laxman Naik Vs MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2015 2 CPR 131
Tribunals and Commissions13 Mar 2015
KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD & ANR Vs ALKESHBHAI SHAH & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 293
Tribunals and Commissions13 Mar 2015Petition dismissed
S K Arshad Vs Director, Sahara India Pariwar
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0173
Tribunals and Commissions13 Mar 2015Petition dismissed
Nageshwar Lohra Vs Icici Lombard General Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0172
Tribunals and Commissions13 Mar 2015Petition dismissed
Manjit Singh Bal Vs BHARTI AIRTEL LTD
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0171
Tribunals and Commissions13 Mar 2015Petition Dismissed
Tirumala Garden Flat Owners Welfare Association Vs Tirumala Homes Pvt Ltd
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0158
Tribunals and Commissions13 Mar 2015Petition dismissed
INDIAN MEDICAL ASSOCIATION Vs Vaddadi Raja Chaitanya
National Consumer Disputes Redressal Commission · 2015 3 CPJ 44
Tribunals and Commissions13 Mar 2015
Future Generali Insurance Company Ltd Vs Micron Precision Screw Ltd
National Consumer Disputes Redressal Commission · 2015 3 CPJ 88
Tribunals and Commissions13 Mar 2015Petition dismissed
Aic Of India Ltd Vs Banappagouda
National Consumer Disputes Redressal Commission · 2015 2 CPJ 630
Tribunals and Commissions13 Mar 2015Petition dismissed
AJIT PRASAD JAIN Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPJ 537
Tribunals and Commissions13 Mar 2015Petition allowed
Interglobe Aviation Ltd Vs P N Ganesh
National Consumer Disputes Redressal Commission · 2015 3 CPJ 96
Tribunals and Commissions13 Mar 2015
Shanti Devi Rathi Vs Vijay Nagar Corporation
National Consumer Disputes Redressal Commission · 2015 2 CPJ 533