Tribunals and Commissions02 Jan 2015
LIC OF INDIA Vs SAURABH AGARWAL
National Consumer Disputes Redressal Commission · 2015 6 AllMR 99
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 438 of 1,389
Tribunals and Commissions02 Jan 2015
RAJAPANDI Vs DR. KUGPRIYA NITHYANANDAMA D.G.O. & 2 ORS
National Consumer Disputes Redressal Commission · 2015 5 AllMR 88
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
Tribunals and Commissions02 Jan 2015
Inder Pal Rana Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0067
Tribunals and Commissions02 Jan 2015
Executive Engineer Electricity Distribution Division -I , Sub -Divisional Officer , U P Power Corporation Ltd Vs Mukut Bihari Srivastava
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0066
Tribunals and Commissions02 Jan 2015
P Kandasamy Vs STATE OF TAMIL NADU
National Consumer Disputes Redressal Commission · 2015 1 CPR 271
Tribunals and Commissions02 Jan 2015
UNITED THEOLOGICAL COLLEGE Vs Crb, Capital Market Ltd , Official Liquidator, High Court Of Delhi
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0064
Tribunals and Commissions02 Jan 2015
Nand Lal Arora Vs Branch Manager, Uco Bank
National Consumer Disputes Redressal Commission · 2015 1 CPJ 449 : 2015 1 CPR 270
Tribunals and Commissions02 Jan 2015
MANOJ AGARWAL Vs KANCHAN PANDEY
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0062
Tribunals and Commissions02 Jan 2015
Debi Prasad Dutta Vs Ambika Prasad Dutta
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0061
Tribunals and Commissions19 Dec 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs Police Patil
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0095
Tribunals and Commissions19 Dec 2014
Brijesh Saxena W/O Late Sh Vijay Saxena Vs Skoda Auto A S
National Consumer Disputes Redressal Commission · 2015 1 CPJ 235
Tribunals and Commissions19 Dec 2014Petition dismissed
K.K. Ramasamy Vs The Chief Executive Officer
National Consumer Disputes Redressal Commission · 2015 1 CPJ 300
Tribunals and Commissions19 Dec 2014
MIHIR BANERJEE Vs DR. ABHIJIT ROY
National Consumer Disputes Redressal Commission · 2015 2 CPJ 102
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(o), Section 2(1)(d)(II) - Jurisdiction of the National Commission - Definitions - Definitions
Tribunals and Commissions19 Dec 2014Petition Dismissed
RAMADHAR SINGH Vs Universal Shampi General Insurance Co. Ltd. And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 398
Tribunals and Commissions18 Dec 2014Appeal dismissed
Agriculture Insurance Company Of India Limited Vs Dhutarpar Seva Sahakari Mandali Limited
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0068
Tribunals and Commissions18 Dec 2014Petition dismissed
Ashwani Anand Vs Gee City Builders Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 198
Tribunals and Commissions17 Dec 2014Petition dismissed
Kanta Mathur Vs NATIONAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2015 1 CPJ 151
Tribunals and Commissions17 Dec 2014Petition dismissed
Vindhya Pipes And Plastics Ltd Vs ANGREJ SINGH
National Consumer Disputes Redressal Commission · 2015 1 CPJ 389
Tribunals and Commissions17 Dec 2014Appeal allowed
NARINDERJIT SINGH SAHNI Vs Kuldeep Singh Bagga
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0075
Tribunals and Commissions17 Dec 2014Petition dismissed
VIJAY KAPOOR Vs Damodar Thali
National Consumer Disputes Redressal Commission · 2015 1 CPJ 379