Tribunals and Commissions01 Dec 2014Petition dismissed
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs Achala Rudraniwas Marde
National Consumer Disputes Redressal Commission · 2015 1 CPJ 146
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 443 of 1,389
Tribunals and Commissions01 Dec 2014
UNITED INDIA INSURANCE CO LTD Vs Pawan Kumar S/O Kartar Singh
National Consumer Disputes Redressal Commission · 2015 1 CPJ 243
Tribunals and Commissions01 Dec 2014
Nalla Kommalu S/O Kattaiah Vs Warangal District Tngos Co -Operative Housing Society Limited
National Consumer Disputes Redressal Commission · 2015 1 CPJ 169
Tribunals and Commissions01 Dec 2014
M G K Murty Vs Umesh Kumar Gopala
National Consumer Disputes Redressal Commission · 2015 1 CPJ 278
Tribunals and Commissions01 Dec 2014
HARPREET SINGH KOHLI Vs Nelu Estate And Movers Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 573
Tribunals and Commissions01 Dec 2014
AMOL LOKESHRAO MOTGHARE Vs HINDUSTAN UNILEVER LTD. & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 396
Consumer Protection Act, 1986, Section 14, Section 13, Section 21(b) - Findings of the District Forum - Procedure on admission of complaint - Jurisdiction of the National Com
Tribunals and Commissions01 Dec 2014
NATIONAL INSURANCE CO. LTD. Vs RATTAN CHAND & ANR.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 586
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions28 Nov 2014
LUCKNOW DEVELOPMENT AUTHORITY Vs Manoj Sharma S/O Late Bijendra Sharma
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0082
Tribunals and Commissions28 Nov 2014
Mantu Ranjan Dutta Vs Ahindra Mohan Biswas
National Consumer Disputes Redressal Commission · 2015 2 CPJ 626
Tribunals and Commissions28 Nov 2014
Anuradha Maganthi W/O Srikanth Maganthi Vs Adarsh Developers
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0080
Tribunals and Commissions28 Nov 2014
BHUWAL RAM Vs NATIONAL INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 754
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions28 Nov 2014
INNOVA RUBBERS PVT. LTD. Vs LUCIFER LIGHTS LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 623
Consumer Protection Act, 1986, Section 2(1)(d)(i), Section 2 (1)(d) - Definitions - Definitions
Tribunals and Commissions27 Nov 2014Petition dismissed
Ind -Swift Laboratories Ltd. Vs Skoda Auto India Private Limited And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 485
Tribunals and Commissions27 Nov 2014Appeal dismissed
RANDHIR SINGH Vs Omaxe Chandigarh Extension Developers (P) Ltd.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 514
Tribunals and Commissions27 Nov 2014Petition allowed
KRISHNA AUTO SALES Vs Ind -Swift Laboratories Ltd.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 519
Tribunals and Commissions27 Nov 2014
Fiat India Automobiles Ltd Vs Kusum Bhandari
National Consumer Disputes Redressal Commission · 2015 2 CPJ 151
Tribunals and Commissions27 Nov 2014
COX AND KINGS LTD Vs Kalyan Kumar Biswas
National Consumer Disputes Redressal Commission · 2015 2 CPJ 165
Tribunals and Commissions27 Nov 2014
NEW INDIA ASSURANCE CO LTD Vs Mohd Faiyaz Khan
National Consumer Disputes Redressal Commission · 2015 2 CPJ 126
Tribunals and Commissions27 Nov 2014Petition allowed
COX AND KINGS LTD Vs Bahnisikha Ghatak
National Consumer Disputes Redressal Commission · 2014 4 CPR 813
Tribunals and Commissions26 Nov 2014
Indian Farmers Fertilizers Co -Op. Ltd Vs RAM SWAROOP
National Consumer Disputes Redressal Commission · 2015 1 CPJ 530