Tribunals and Commissions20 Nov 2014
BSES RAJDHANI POWER LTD. Vs PRAVEEN KUMAR
National Consumer Disputes Redressal Commission · 2015 1 CPJ 487
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 445 of 1,389
Tribunals and Commissions20 Nov 2014
M/S. Bajaj Allianz General Insurance Co. Ltd. Vs R. Venkatesh
National Consumer Disputes Redressal Commission · 2015 1 CPJ 512
Tribunals and Commissions20 Nov 2014
DR. SHYAM SUNDER GUPTA Vs ROSHNI DEVI
National Consumer Disputes Redressal Commission · 2015 3 CPJ 58 : 2015 5 ALD 6
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions19 Nov 2014Petition dismissed
RAJ KUMAR Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0070
Tribunals and Commissions19 Nov 2014
Abdul Son Of Late Nadaf Vs Divisional Manager, National Insurance Co Ltd
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0069
Tribunals and Commissions19 Nov 2014
Jain Irrigation Systems (P) Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPJ 386
Tribunals and Commissions19 Nov 2014Petition dismissed
Anjanisut Marbles Vs MANJIT SINGH
National Consumer Disputes Redressal Commission · 2015 1 CPR 74
Tribunals and Commissions19 Nov 2014
Kosamattom Finance (P) Ltd Vs Anil Ravindran
National Consumer Disputes Redressal Commission · 2015 1 CPR 77
Tribunals and Commissions18 Nov 2014Disposed off
Beatty Tony Vs Prestige Estate Projects Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 63
Tribunals and Commissions18 Nov 2014
Rajasthan Housing Board Regional Office Chb Vs DHAN RAJ
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0071
Tribunals and Commissions18 Nov 2014
SARITA DEVI PRAKASHCHAND JAIN & ORS. Vs RAMCHANDRA SHAMBU CHAUDHARI & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 462
Consumer Protection Act, 1986, Section 12 (3) - Manner in which complaint shall be made.Consumer Protection Rules, 1987, Rule 10 (a)
Tribunals and Commissions18 Nov 2014
SAJJAN KUMAR CHAUDHARY Vs INDRAPRASTHA APOLLO HOSPITALS
National Consumer Disputes Redressal Commission · 2015 2 CPJ 563 : 2015 6 ALD 18
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions18 Nov 2014Petition disposed
Manager, Regional Office, John Deere India Pvt Ltd Vs Laxmi Narayan Patel
National Consumer Disputes Redressal Commission · 2015 1 CPR 85
Tribunals and Commissions17 Nov 2014Petition dismissed
Ajit Rawetkar And Company Vs Girish Meghraj Jain
National Consumer Disputes Redressal Commission · 2014 4 CPJ 779
Tribunals and Commissions17 Nov 2014Petition allowed
ORIENTAL INSURANCE COMPANY LTD. Vs Abdul Saleem
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0074
Tribunals and Commissions17 Nov 2014
State Bank Of India Jai Singhpur, District -Kangra H.P. Vs ANIL KUMAR
National Consumer Disputes Redressal Commission · 2015 1 CPJ 1
Tribunals and Commissions17 Nov 2014
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (PUDA) Vs VIDYA CHETAL
National Consumer Disputes Redressal Commission · 2015 2 CPJ 234
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions17 Nov 2014
ORIENTAL INSURANCE COMPANY LTD Vs T Gopal S/O T Nagaiah
National Consumer Disputes Redressal Commission · 2015 1 CPR 102
Tribunals and Commissions14 Nov 2014Petition dismissed
Competent Dye Stuff And Allied Products Pvt. Ltd. Vs ICICI LOMBARD GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0077
Tribunals and Commissions14 Nov 2014
MITHLESH Vs Medical Officer (Incharge) Primary Health
National Consumer Disputes Redressal Commission · 2015 1 CPJ 15