Tribunals and Commissions11 Nov 2014
Noor Islam Mondal Vs Anklist Exim Inc.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 728
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 447 of 1,389
Tribunals and Commissions11 Nov 2014Petition dismissed
Haribhau Laxman Shinde Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 772
Tribunals and Commissions11 Nov 2014Petition dismissed
Karnataka Telecom Department Employees Co -Operative Society Ltd Vs H S Rajashekar S/O Late Hadya Subbegowda , Anshul Aggarwal Vs. New Okhla Industrial Development Authority , 2012 2 Cpc 3
National Consumer Disputes Redressal Commission · 2015 1 CPR 31
Tribunals and Commissions10 Nov 2014
Rugs India A Partnership Firm Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2015 2 CPJ 229
Tribunals and Commissions10 Nov 2014
UMESH KUMAR Vs Improvement Trust Rupnagar
National Consumer Disputes Redressal Commission · 2015 2 CPJ 108
Tribunals and Commissions10 Nov 2014
Reema Saharan Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2015 2 CPJ 379
Tribunals and Commissions10 Nov 2014
Media Video Ltd. Vs Sanjeet Kumar
National Consumer Disputes Redressal Commission · 2015 1 CPJ 13
Tribunals and Commissions10 Nov 2014Petition dismissed
Regional Provident Fund Commissioner And Ors. Vs M. Krishna And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 12
Tribunals and Commissions10 Nov 2014Petition allowed
Rajasthan Housing Board And Ors. Vs Raju Sen And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 432
Tribunals and Commissions07 Nov 2014
Indrani Chatterjee Vs Amri Hospitals,
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0104
Tribunals and Commissions07 Nov 2014Petition dismissed
JAGJEET SINGH Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0049
Tribunals and Commissions07 Nov 2014Petition dismissed
HARJIT SINGH Vs The Punjab National Bank
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0048
Tribunals and Commissions07 Nov 2014
NATIONAL INSURANCE CO. LTD. Vs Verka Indane Gas Service Verka
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0047
Tribunals and Commissions07 Nov 2014
Anil Jain Medical Officer, Darya Ram Hospital Sonepat, Haryana Vs RAMESH KUMAR
National Consumer Disputes Redressal Commission · 2015 1 CPJ 118
Tribunals and Commissions07 Nov 2014
ORIENTAL INSURANCE CO. LTD. Vs Harishree Aromatics And Chemicals Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0045
Tribunals and Commissions07 Nov 2014
Vedavalli Parthasarathy Vs Assistant Director Of Postal Services
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0044
Tribunals and Commissions07 Nov 2014
Indraprastha Gas Ltd. Vs New India Assurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 279
Tribunals and Commissions05 Nov 2014
SASKEN COMMUNICATION TECHNOLOGIES LTD. Vs THE NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · (2014) 11 NCDRC CK 0116
Tribunals and Commissions05 Nov 2014
Kumari Lama Vs General Manager Icici Bank Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 696
Tribunals and Commissions05 Nov 2014
Post Master, Main Post Office Bhattu Kalan, Tehsil And District Fatehabad Haryana Vs Savitri Devi Widow Of Amar Singh
National Consumer Disputes Redressal Commission · 2014 4 CPJ 702