Tribunals and Commissions03 Nov 2014
Mrityunjaya Chakravorty Vs Sukanta Das
National Consumer Disputes Redressal Commission · 2014 4 CPR 754
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 449 of 1,389
Tribunals and Commissions03 Nov 2014Petition dismissed
Rajni Kumari W/O Sunil Kumar Vs Amar Kant Sharan S/O Siya Saran Sah
National Consumer Disputes Redressal Commission · 2014 4 CPR 764
Tribunals and Commissions03 Nov 2014Petition disposed
Dinesh Kumar Shah Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2014 4 CPR 759
Tribunals and Commissions31 Oct 2014Petition dismissed
Dharm Prakash Verma Vs CHAIRMAN, RAILWAY BOARD
National Consumer Disputes Redressal Commission · 2014 4 CPJ 681
Tribunals and Commissions31 Oct 2014
M/S. Spring Travels Pvt. Ltd. Vs Yunus Khan
National Consumer Disputes Redressal Commission · 2014 4 CPJ 577
Tribunals and Commissions31 Oct 2014
SUKHVIR SINGH Vs Muni Lal Chopra Hospital
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0058
Tribunals and Commissions31 Oct 2014
M/S. Prem Processor Proprietor Birendra Omprakash Agarwal Vs ORIENTAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2014 4 CPJ 675
Tribunals and Commissions31 Oct 2014
Ramlal Pandey Prop, M/S. Maa Sharda Borewell Vs Shyam Narayan Dwivedi
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0056
Tribunals and Commissions31 Oct 2014
Meena Devi Jain Vs I.C.I.C.I. Lombard General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 668
Tribunals and Commissions30 Oct 2014
SANTRA DEVI Vs Sahara India Pariwar
National Consumer Disputes Redressal Commission · 2014 4 CPJ 700
Tribunals and Commissions29 Oct 2014
HARBANS SINGH Vs Devi Lal Parikh
National Consumer Disputes Redressal Commission · 2014 4 CPJ 685 : 2015 3 ALD 18 : 2016 1 AllMR 86
Tribunals and Commissions29 Oct 2014
NEW INDIA ASSURANCE CO. LTD. Vs Birender Mishra
National Consumer Disputes Redressal Commission · 2014 4 CPJ 652
Tribunals and Commissions29 Oct 2014
STATE BANK OF INDIA Vs Prakash Dhondiram Bhosale
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0051
Tribunals and Commissions29 Oct 2014
M/S. Prs Construction And Exporter Vs Authorized Signatory, Reliance General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 210
Tribunals and Commissions29 Oct 2014
M/S. Specialist Hospital Vs Jesus John
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0047
Tribunals and Commissions29 Oct 2014
Branch Manager, Punjab National Bank Vs M/S. Bhaskar Textiles
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0046
Tribunals and Commissions29 Oct 2014Appeal dismissed
Sharita K. Shah Vs Chanchaldas And Sons Mahul
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0030
Tribunals and Commissions29 Oct 2014Petition dismissed
Gulam Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 126
Tribunals and Commissions28 Oct 2014Petition dismissed
Pramod S/O Chandrakant Mohole Vs Manager, Diwan Housing Finance Corpn Ltd
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0025
Tribunals and Commissions27 Oct 2014
Emmar Mgf Land Ltd Vs Akash Rathke S/O Bhim Rathke
National Consumer Disputes Redressal Commission · (2014) 10 NCDRC CK 0029