Tribunals and Commissions03 Jul 2014
V. Kamala Vs K. Rajiv
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 419 : 2014 3 CPJ 333
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 469 of 1,389
Tribunals and Commissions03 Jul 2014
Tata Aig General Insurance Co. Ltd. Vs Nissan Electronics Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 420 : 2014 3 CPJ 285
Tribunals and Commissions03 Jul 2014
I. Ratnamala Vs Image Hospitals
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 421 : 2014 3 CPJ 344
Tribunals and Commissions03 Jul 2014Petition dismissed
SUPERINTENDENT OF POST OFFICES Vs Mangla Ram Jat
National Consumer Disputes Redressal Commission · 2014 3 CPJ 282
Tribunals and Commissions03 Jul 2014Petition allowed
SANJAY KUMAR GUPTA Vs Kebal Kishan Barma
National Consumer Disputes Redressal Commission · 2014 3 CPJ 279
Tribunals and Commissions02 Jul 2014
Ratna Deb Vs Sanjay Dodhi Valley Construction Company Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 359 : 2014 3 CPJ 262
Tribunals and Commissions01 Jul 2014
Afsana Bano Alias Baby Vs MANJU VERMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 361 : 2014 3 CPJ 266
Tribunals and Commissions01 Jul 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs RAKESH KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 362 : 2014 3 CPJ 340
Tribunals and Commissions01 Jul 2014
MANOHAR LAL Vs Raj Motors, Authorised Seller
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 364 : 2014 3 CPJ 342
Tribunals and Commissions01 Jul 2014
PROCTER AND GAMBLE HOME PRODUCTS LTD. Vs Taranjit Kaur
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 363 : 2014 3 CPJ 338
Tribunals and Commissions01 Jul 2014
Gabharu Govindbhai Radadiya Vs NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 357
Tribunals and Commissions13 Jun 2014
G. Suseela Vs P.L. Chary, M.S.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 343
Tribunals and Commissions12 Jun 2014
M. Premalatha Vs Arivalagan Proprietor
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 342 : 2014 3 CPJ 172
Tribunals and Commissions30 May 2014Petition dismissed
RAMESH CHAND Vs The Secretary
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 473 : 2014 3 CPJ 535
Tribunals and Commissions30 May 2014Petition allowed
RCI India Pvt. Ltd. Vs Suresh Raj R.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 462
Tribunals and Commissions29 May 2014
PARAMJIT KAUR Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 325 : 2014 3 CPJ 164
Tribunals and Commissions29 May 2014
Bonda Kasi Annapurna Vs Branch Manager Bajaj Allianz General Ins. Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 324 : 2014 3 CPJ 169
Tribunals and Commissions29 May 2014
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs PAWAN KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 326 : 2014 3 CPJ 162
Tribunals and Commissions29 May 2014
D. John Raj Vs Senior Divisional Manager, L And Hpf, Life Insurance Corporation Of India
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 327 : 2014 3 CPJ 166
Tribunals and Commissions28 May 2014
Young India Engineers Vs BADRI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 321