Tribunals and Commissions23 May 2014Appeal dismissed
Ram Avtaar Sastry Hospital Vs Max Super Specialty
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 532 : 2014 3 CPJ 198
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 471 of 1,389
Tribunals and Commissions23 May 2014
M/s. Nidhi Knitwears (P) Ltd. through its Managing Director Vs The Manager Bank of Maharashtra, Ludhiana and The Bank of Maharashtra, Pune
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 511 : 2014 3 CPJ 147
Tribunals and Commissions22 May 2014Petition dismissed
HARISH KUMAR Vs Reliance Communication Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 520 : 2014 3 CPJ 79
Tribunals and Commissions22 May 2014
Max Infra (India) Ltd. Vs ASHOK LEYLAND LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 521 : 2014 3 CPJ 81
Tribunals and Commissions22 May 2014Petition allowed
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs Champa Lal Sharma
National Consumer Disputes Redressal Commission · 2014 3 CPJ 416
Tribunals and Commissions21 May 2014
Ajay Rana Vs SHAGUN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 276 : 2014 3 CPJ 152
Tribunals and Commissions21 May 2014
Fiitjee Ltd. Vs Sajjan Kumar Gupta
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 308 : 2014 3 CPJ 27
Tribunals and Commissions21 May 2014
Kishor Chandrakant Rathod Vs The Managing Director, Icici Prudential Life Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 292 : 2014 3 CPJ 154
Tribunals and Commissions21 May 2014
STATE BANK OF INDIA Vs VISHNU PRASAD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 309 : 2014 3 CPJ 30
Tribunals and Commissions21 May 2014
Nu Genes Pvt. Ltd. Vs Ishwar Son Of Sh. Ram Sarup
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 310 : 2014 3 CPJ 33
Tribunals and Commissions21 May 2014
Narayan Kumar Khaitan Vs Duncan Industries Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 311 : 2014 3 CPJ 36
Tribunals and Commissions21 May 2014Petition dismissed
SAHARA INDIA Vs Sudama Prasad Chaturvedi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 517 : 2014 3 CPJ 66
Tribunals and Commissions21 May 2014Disposed off
C and M Farming Ltd. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 518 : 2014 3 CPJ 70
Tribunals and Commissions21 May 2014Petition allowed
A.P. Rajiv Swagruha Corporation Ltd. Vs V. Satish Chandra
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 519 : 2014 3 CPJ 77
Tribunals and Commissions21 May 2014Petition dismissed
Akhilesh Jain Vs Nobel Hearing and Speech Therapy Clinic
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 515 : 2014 3 CPJ 61
Tribunals and Commissions21 May 2014Petition dismissed
UNITED INDIA INSURANCE CO. LTD. Vs SHEELA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 516 : 2014 3 CPJ 64
Tribunals and Commissions21 May 2014Petition dismissed
MEERUT DEVELOPMENT AUTHORITY Vs Rashmi Gahlot
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 514 : 2014 3 CPJ 55
Tribunals and Commissions21 May 2014Petition allowed
Kamla Devi Sagu Vs Metlife India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 68
Tribunals and Commissions21 May 2014
V.K. Kariyana Store Through Its Proprietor Sh. Virender Kumar Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 274 : 2014 3 CPJ 182
Tribunals and Commissions21 May 2014
ORIENTAL INSURANCE CO. LTD Vs Ajeet Verma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 273 : 2014 3 CPJ 184