Tribunals and Commissions16 May 2014
Amit Goel Vs M/S. Avlon Resorts Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 272 : 2014 2 CPJ 714
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 473 of 1,389
Tribunals and Commissions16 May 2014Petition dismissed
Sangita Tukaramji Rokde Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 2014 3 CPJ 398
Tribunals and Commissions16 May 2014Petition dismissed
Ganesh Madhavrao Maslekar Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2014 3 CPJ 401
Tribunals and Commissions16 May 2014Petition dismissed
Parveen Gandhi Vs K.N. Singla
National Consumer Disputes Redressal Commission · 2014 4 CPJ 48
Tribunals and Commissions15 May 2014Petition dismissed
Consumer Guidance Society Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 102
Tribunals and Commissions15 May 2014Petition Dismissed
LIFE INSURANCE CORPORATION OF INDIA Vs SAROJ KUMARI
National Consumer Disputes Redressal Commission · 2015 2 CPJ 549
Tribunals and Commissions13 May 2014
World Wide Immigration Consultancy Services Ltd Vs P. Jereena Job
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 296 : 2014 2 CPJ 710
Tribunals and Commissions13 May 2014Petition dismissed
R.R. Equity Brokers Pvt. Ltd. Vs Dinesh Kumar Jaiswal
National Consumer Disputes Redressal Commission · 2014 3 CPJ 396
Tribunals and Commissions13 May 2014Disposed off
Abha Sinho Vs ANSAL BUILDWELL LTD.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 402
Tribunals and Commissions13 May 2014Petition allowed
ABT Maruthi Vs SAKTHIVEL
National Consumer Disputes Redressal Commission · 2014 3 CPJ 437
Tribunals and Commissions13 May 2014Petition dismissed
Aftab Khatib Vs Reliance General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 439
Tribunals and Commissions13 May 2014Petition allowed
UNITED INDIA INSURANCE CO. LTD. Vs Rasid Khan
National Consumer Disputes Redressal Commission · 2014 3 CPJ 544
Tribunals and Commissions13 May 2014
Consumer Welfare Association Vs M/S. Webb Hill Resort Corporation
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 268 : 2014 2 CPJ 658
Tribunals and Commissions12 May 2014
Shilaben Ashwin Kumar Rana Vs Bhavin K. Shah
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 297 : 2014 2 CPJ 707
Tribunals and Commissions12 May 2014
LIFE INSURANCE CORPORATION OF INDIA Vs Yog Raj Chauhan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 263 : 2014 3 CPJ 213
Tribunals and Commissions12 May 2014
Jai Chand Supplier Vs Krishana Automobiles
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 262
Tribunals and Commissions12 May 2014
SAROJA Vs SELVAN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 261
Tribunals and Commissions12 May 2014
DABUR INDIA LTD Vs Harpreet Singh Oberoi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 260 : 2014 2 CPJ 655
Tribunals and Commissions12 May 2014
NEW INDIA ASSURANCE CO. LTD. Vs JASPAL KAUR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 259 : 2014 2 CPJ 728
Tribunals and Commissions09 May 2014
Depot Manager, Rajasthan State Road Transport Corporation Vs Manoj Meena
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 265 : 2014 2 CPJ 753