Tribunals and Commissions29 Apr 2014
DILBAG Vs UHBVN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 221 : 2014 2 CPJ 664
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 477 of 1,389
Tribunals and Commissions29 Apr 2014
Tilak Gupta Vs KAMLESH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 222
Tribunals and Commissions29 Apr 2014
N.V. Sriram Vs Branch Head, Karvy Stock Broking Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 223 : 2014 2 CPJ 669
Tribunals and Commissions29 Apr 2014
Vijay Karlekar Vs KARNATAKA STATE FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 224
Tribunals and Commissions29 Apr 2014
NEW INDIA ASSURANCE CO. LTD. Vs M/S. Nakoda Trading Co.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 225
Tribunals and Commissions29 Apr 2014
Lakhan Lal Keshari Vs Branch Manager United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 220 : 2014 2 CPJ 688
Tribunals and Commissions29 Apr 2014
Chakradhar Sahoo Vs Khetramohan Parida
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 218 : 2014 2 CPJ 631
Tribunals and Commissions29 Apr 2014
Sanjiv Kaushal Vs RAJIV SHARMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 217
Tribunals and Commissions29 Apr 2014
M/S. S.S. Builder And Contractors Vs Mukund M. Sarang
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 216 : 2014 2 CPJ 683
Tribunals and Commissions29 Apr 2014
Colonel C.P. Raghunandanan Vs Area Manager Canteen Stores Department Govt. Of India
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 219 : 2014 2 CPJ 686
Tribunals and Commissions29 Apr 2014Appeal dismissed
Bashisth Narayan Singh Vs Ram Sewak Prasad
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 485 : 2014 2 CPJ 674
Tribunals and Commissions29 Apr 2014Petition dismissed
PREM LATA Vs NORTH DELHI POWER LIMITED
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 486 : 2014 2 CPJ 677
Tribunals and Commissions28 Apr 2014
LIFE INSURANCE CORPORATION OF INDIA Vs Anand Rao Ramchandra Salunke Peth Region
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 215
Tribunals and Commissions28 Apr 2014
Yeturu Biotech Ltd. Vs NATIONAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 226 : 2014 2 CPJ 679
Tribunals and Commissions25 Apr 2014
Divisional Manager Divisional Office Lic Of India Vs MAMTA RANI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 227 : 2014 2 CPJ 624
Tribunals and Commissions25 Apr 2014Petition dismissed
National Insurance Co. Ltd. through its Authorized Signatory Arun Tikku Vs JAI BHAGWAN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 475 : 2014 2 CPJ 640
Tribunals and Commissions24 Apr 2014
Rajiv Gandhi Cancer Institute And Research Centre Vs Lt. Col(Reted.) Zile Singh Dahiya
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 213
Tribunals and Commissions24 Apr 2014
M/S. Singhal Maternity And Medical Centre Vs Master Nishant Verma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 214
Tribunals and Commissions24 Apr 2014
UNION OF INDIA Vs Krishna Kumar Mani Tiwari
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 228
Tribunals and Commissions24 Apr 2014
Baidya Nath Chakraborty Vs Chandi Bhattacharjee
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 229 : 2014 2 CPJ 601