Tribunals and Commissions04 Mar 2014
Hdfc Limited Head Office Vs Neetu Singh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 132
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 484 of 1,389
Tribunals and Commissions04 Mar 2014
GOLDEN TRUST FINANCIAL SERVICES Vs Sanjay Kumar Behera
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 131
Tribunals and Commissions04 Mar 2014Petition allowed
D.K. Chopra Vs Snack Bar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 410 : 2014 2 CPJ 493
Tribunals and Commissions04 Mar 2014Petition dismissed
SANDEEP KUMAR Vs IFFCO Tokio General Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 413 : 2014 2 CPJ 505
Tribunals and Commissions04 Mar 2014Petition dismissed
GREATER MOHALI AREA DEVELOPMENT AUTHORITY Vs Archana Verma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 389 : 2014 2 CPJ 198
Tribunals and Commissions04 Mar 2014Petition dismissed
RAKESH KUMAR SHARMA Vs ICICI Prudential Life Insurance Co. Ltd. and Anr.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 388 : 2014 2 CPJ 196
Tribunals and Commissions04 Mar 2014Appeal allowed
Smt. A. Sujata Vs Life Insurance Corporation of India, through Branch Manager, Divisional Office and Life Insurance Corporation of India, through Branch Manager, Branch Office
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 367 : 2014 2 CPJ 53
Tribunals and Commissions04 Mar 2014Petition dismissed
NATIONAL INSURANCE COMPANY LTD. Vs Radhey Shyam Balwada and Anr.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 390 : 2014 2 CPJ 201
Tribunals and Commissions04 Mar 2014Revision allowed
NATIONAL INSURANCE CO LTD Vs Sanjay Kumar Behera S/O Krushna Murthy Behera
National Consumer Disputes Redressal Commission · 2014 1 CPR 586
Tribunals and Commissions03 Mar 2014Petition dismissed
ASHOK LEYLAND LTD. Vs GOPAL SHARMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 353 : 2014 2 CPJ 394
Tribunals and Commissions03 Mar 2014Petition dismissed
Sagar Kumar Vs UNITED INDIA INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 366 : 2014 2 CPJ 33
Tribunals and Commissions03 Mar 2014
SYNDICATE BANK Vs KAMAL KISHORE SHARMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 121 : 2014 185 CC 78
Tribunals and Commissions03 Mar 2014
HDFC BANK LTD. Vs Vir Bhan Sharma
National Consumer Disputes Redressal Commission · 2013 6 ALLMR(JOURNAL) 38 : 2014 0 NCDRC 122
Tribunals and Commissions03 Mar 2014
M/S. Aviva Life Insurance Co. India Pvt. Ltd. Vs Shelly Sharma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 123
Tribunals and Commissions03 Mar 2014
M/S. Shree Ostwal Builders Ltd. Vs Subhash G.Master
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 124
Tribunals and Commissions03 Mar 2014Petition allowed
Chetan Dass Batra Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 409 : 2014 2 CPJ 475
Tribunals and Commissions03 Mar 2014Petition allowed
ANDHRA BANK Vs Gampala Bharti
National Consumer Disputes Redressal Commission · 2014 3 CPJ 465
Tribunals and Commissions03 Mar 2014Petition dismissed
LALIT Vs Sunil Jadhav
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 352 : 2014 2 CPJ 391
Tribunals and Commissions03 Mar 2014Revision dismissed
Kal Three Wheeler Owners Association Vs Kerala Automobiles Ltd
National Consumer Disputes Redressal Commission · 2014 1 CPR 600
Tribunals and Commissions28 Feb 2014
Pavel Garg, Proprietor Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 120