Tribunals and Commissions19 Feb 2014
Chandan Banik Vs Sumona Bagchi (Bhattacharya)
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 109
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 486 of 1,389
Tribunals and Commissions19 Feb 2014Petition dismissed
Heights Trade Pvt. Ltd. Vs UCO BANK
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 331 : 2014 1 CPJ 454
Tribunals and Commissions18 Feb 2014
BIRLA SUN LIFE INSURANCE CO. LTD. Vs LALITHA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 102 : 2014 1 CPJ 506
Tribunals and Commissions18 Feb 2014
TATA MOTORS LTD. Vs ASHISH AGGARWAL
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 103 : 2014 1 CPJ 450 : 2014 2 UC 940
Tribunals and Commissions18 Feb 2014
BHARTI Vs Manager, Bajaj Allianz Life Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 104 : 2014 1 CPJ 502
Tribunals and Commissions18 Feb 2014
DELHI DEVELOPMENT AUTHORITY Vs D.C. Sharma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 105 : 2014 1 CPJ 473
Tribunals and Commissions18 Feb 2014
Ravi Developments, Builder And Developers Vs Jayantibhai V. Ranka
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 106 : 2014 1 CPJ 535
Tribunals and Commissions18 Feb 2014
RAMPRASAD Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 107 : 2014 1 CPJ 531
Tribunals and Commissions18 Feb 2014
Ommissioner, Nagar Nigam Vs P.S. Chauhan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 328 : 2014 1 CPJ 503
Tribunals and Commissions18 Feb 2014Petition dismissed
N.D. Sharma Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 338 : 2014 1 CPJ 528
Tribunals and Commissions18 Feb 2014Appeal allowed
AGRA DEVELOPMENT AUTHORITY Vs ARMY WELFARE HOUSING ORGANIZATION
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 400 : 2014 2 CPJ 44
Tribunals and Commissions18 Feb 2014Petition dismissed
Lakshmi Vatika Limited Vs Ravi Rai Khurana
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 414 : 2014 2 CPJ 509
Tribunals and Commissions18 Feb 2014Petition dismissed
Tata Motors Ltd. And Anr. Vs Dr. Anuj Paul Maini And Ors.
National Consumer Disputes Redressal Commission · (2014) 02 NCDRC CK 0010
Tribunals and Commissions17 Feb 2014
LIFE INSURANCE CORPORATION OF INDIA Vs S.S. Jamuna
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 99 : 2014 1 CPJ 496
Tribunals and Commissions17 Feb 2014
Softvision Biotechnology And Science College Vs Manoj Tejawat
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 100
Tribunals and Commissions17 Feb 2014
KAVITHA Vs Reliance Life Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 101
Tribunals and Commissions14 Feb 2014
SANDEEP GUPTA Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 98 : 2014 1 CPJ 493
Tribunals and Commissions14 Feb 2014Appeal allowed
Santa Banta Com. Limited Vs Porsche Cars
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 335 : 2014 1 CPJ 516
Tribunals and Commissions14 Feb 2014Petition dismissed
LIFE INSURANCE CORPORATION OF INDIA Vs Sri Hari
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 344 : 2014 2 CPJ 276
Tribunals and Commissions14 Feb 2014Petition allowed
Karnataka Vikas Grameena Bank Vs Mallapa Ningappa Parappanavar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 348