Tribunals and Commissions14 Feb 2014Petition allowed
UNITED INDIA INSURANCE CO. LTD. Vs P.M.Nagesh Nayak
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 351 : 2014 2 CPJ 388
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 487 of 1,389
Tribunals and Commissions13 Feb 2014
Mallikarjun Sakri Vs Branch Manager Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 96 : 2014 1 CPJ 490
Tribunals and Commissions13 Feb 2014
UNITED INDIA INSURANCE CO. LTD. Vs Balrampur Chinik Mills Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 95
Tribunals and Commissions13 Feb 2014
M/S. Escorts Limited Vs K.V. Jyarajan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 97 : 2014 1 CPJ 595
Tribunals and Commissions13 Feb 2014Petition dismissed
The Superintendent, Head Post Office Swaimadhopur, The Post Master, Sub -Post Office Boli and The Chief Secretary, Department of Post Vs Smt. Sunita Gautam, The Branch Manager, State Bank of Bikaner And Jaipur and The Branch Manager, State B
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 450
Tribunals and Commissions12 Feb 2014
M/S. Media Video Ltd. Vs ASHA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 94
Tribunals and Commissions12 Feb 2014
M/S. Regain Laboratories Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 91
Tribunals and Commissions12 Feb 2014
Chander Rekha Vs IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 92
Tribunals and Commissions12 Feb 2014
M/S. M.K.S. Compaq Systems Pvt. Ltd. Vs Surendra Nagpal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 93
Tribunals and Commissions12 Feb 2014
PUNJAB NATIONAL BANK Vs RAMESH CHANDER
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 90
Tribunals and Commissions12 Feb 2014Petition allowed
India Info Line Commodities Ltd. Vs Jagu Srinivasa Rao
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 333 : 2014 1 CPJ 483
Tribunals and Commissions12 Feb 2014
Maharashtra Hybrid Seeds Vs Garapati Srinivas Rao
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 339 : 2014 1 CPJ 538
Tribunals and Commissions12 Feb 2014Petition allowed
Media Video Ltd Vs Hasim Khan
National Consumer Disputes Redressal Commission · 2014 1 CPR 540
Tribunals and Commissions12 Feb 2014Petition allowed
Media Video Ltd Vs K S Saini
National Consumer Disputes Redressal Commission · 2014 1 CPR 541
Tribunals and Commissions11 Feb 2014Appellants is allowed
MARUTI UDYOG LTD. Vs J.S. Teja
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 88 : 2014 1 CPJ 581
Tribunals and Commissions11 Feb 2014
Indore Management Institute Vs Anunaya Kulshresththa
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 89 : 2014 1 CPJ 578
Tribunals and Commissions11 Feb 2014Petition dismissed
Essen Multipack Limited Vs Bapu Chintamani Range
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 337 : 2014 1 CPJ 526
Tribunals and Commissions11 Feb 2014Petition dismissed
Indore Management Institute M -4 -6 Vs Prashant Kumar And Vinayaka Missions University Sankari Main Road, (Nh -47)
National Consumer Disputes Redressal Commission · (2014) 02 NCDRC CK 0011
Tribunals and Commissions10 Feb 2014
STATE BANK OF PATIALA Vs Kusum Kalra
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 87 : 2014 1 CPJ 551
Tribunals and Commissions07 Feb 2014
Madhu Rani Vs Shiva Kant Verma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 83 : 2014 1 CPJ 549