Tribunals and Commissions07 Feb 2014
M/S. Jmd Ltd. Vs Meenu Aggarwal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 82 : 2014 1 CPJ 558
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 488 of 1,389
Tribunals and Commissions07 Feb 2014
LIFE INSURANCE CORPORATION OF INDIA Vs Archna Dayanand Vakade
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 81 : 2014 1 CPJ 587
Tribunals and Commissions07 Feb 2014
Santosh Kumar Das Vs P.C. Dey
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 80 : 2014 1 CPJ 591
Tribunals and Commissions07 Feb 2014
UTTAR PRADESH POWER CORPORATION LTD. Vs Om Prakash Kohli
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 84
Tribunals and Commissions07 Feb 2014
M/S. Radhika Fancy Stores Vs Bajaj Allianz General
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 86 : 2014 1 CPJ 583
Tribunals and Commissions07 Feb 2014
Naveeen Rawat Vs U.P. Avas And Vikas Parishad
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 85
Tribunals and Commissions07 Feb 2014Petition dismissed
Deepak Annasaheb Patil Vs Kaushali Vilas Rokade
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 336 : 2014 1 CPJ 524
Tribunals and Commissions07 Feb 2014Petition dismissed
Naveen Rawat Vs U.P. Avas And Vikas Parishad
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 340 : 2014 1 CPJ 593
Tribunals and Commissions07 Feb 2014Petition allowed
Raj Kumar Garg (Dr.) and Anr. Vs Radhey Sham and Ors.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 399 : 2014 2 CPJ 42
Tribunals and Commissions07 Feb 2014Petition dismissed
Radhika Fancy Stores Vs Bajaj Allianz General Insurance Company Ltd.
National Consumer Disputes Redressal Commission · (2014) 02 NCDRC CK 0012
Tribunals and Commissions07 Feb 2014
Ajay Singh Bhambri Vs M/S Axis Bank Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 79 : 2014 1 CPJ 544 : 2014 1 CPR 448
Tribunals and Commissions06 Feb 2014Revision Petition is allowed
NEW INDIA ASSURANCE COMPANY LTD. Vs Birbal Singh Jhakhar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 77 : 2014 1 CPJ 597
Tribunals and Commissions06 Feb 2014
Kuldip Studley Vs Icici Prudential Life Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 78 : 2014 1 CPJ 561
Tribunals and Commissions06 Feb 2014
Alliance Inorganics Ltd. Vs PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U.P. LTD
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 334 : 2014 1 CPJ 509
Tribunals and Commissions06 Feb 2014Petition dismissed
NATIONAL INSURANCE CO. LTD. Vs B. Venkataswamy
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 402 : 2014 2 CPJ 65
Tribunals and Commissions06 Feb 2014Petition dismissed
M. Pethu Mariyappan Vs Tamil Nadu State Transport Corporation (Madurai) Ltd. and Anr.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 380 : 2014 2 CPJ 15
Tribunals and Commissions05 Feb 2014
Yasmin J. Dhanani Vs Icici Lombard General Insurance Co. Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 76
Tribunals and Commissions05 Feb 2014
V.K. Chaturvedi Vs COMMISSIONER MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 75
Tribunals and Commissions05 Feb 2014
M/S Dudhal Associates Vs Swatantra Kumar Mishra
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 74 : 2014 1 CPJ 585
Tribunals and Commissions05 Feb 2014
MAX NEW YORK LIFE INSURANCE CO. LTD. Vs Amaresh Reddy
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 403 : 2014 2 CPJ 67