Tribunals and Commissions30 Jan 2014
JASWINDER SINGH Vs M/S. Punjab Pesticides And Seeds
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 68 : 2014 1 CPJ 618
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 490 of 1,389
Tribunals and Commissions28 Jan 2014
Agriculture Insurance Co. Of India Ltd. Vs Kishan Lal S/O Shri Jagan Nath
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 44 : 2014 1 CPJ 362
Tribunals and Commissions28 Jan 2014Petition dismissed
IMPROVEMENT TRUST Vs Gurnam Chand
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 405 : 2014 2 CPJ 7
Tribunals and Commissions27 Jan 2014
UNITED INDIA INSURANCE CO. LTD. Vs GURINDER SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 48 : 2014 1 CPJ 365
Tribunals and Commissions27 Jan 2014
Dattu Krishna Kadam Vs Same Deutz, Fahr India Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 45
Tribunals and Commissions27 Jan 2014
GURMIT SINGH Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 47 : 2014 1 CPJ 330
Tribunals and Commissions27 Jan 2014
UNIT TRUST OF INDIA Vs Kamlesh Chhabra
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 46
Tribunals and Commissions27 Jan 2014
NATIONAL INSURANCE COMPANY LTD. Vs Ajay Kumar Amichand Kheera
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 67 : 2014 1 CPJ 430
Tribunals and Commissions27 Jan 2014Petition dismissed
LUDHIANA IMPROVEMENT TRUST Vs HARBHAJAN SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 407 : 2014 2 CPJ 285
Tribunals and Commissions27 Jan 2014Petition dismissed
Ultimate Automobiles Pvt. Ltd. Vs Kharati Lal Handa
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 523 : 2014 3 CPJ 101
Tribunals and Commissions23 Jan 2014
SANTOSH KUMAR BAJPAI Vs Registration U.P. Housing And Development Council
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 49 : 2014 1 CPJ 299
Tribunals and Commissions23 Jan 2014
ADITYA KUMAR Vs M/S. Worldwide Immigration Consultancy Services Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 38 : 2014 1 CPJ 391
Tribunals and Commissions23 Jan 2014
GODREJ INDUSTRIES LIMITED Vs Ritu Bhargava
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 39 : 2014 1 CPJ 377
Tribunals and Commissions23 Jan 2014Petition dismissed
Chandranath Bandopadhyay Vs STATE OF WEST BENGAL
National Consumer Disputes Redressal Commission · 2014 1 CPR 358
Tribunals and Commissions22 Jan 2014
NATIONAL INSURANCE CO. LTD. Vs Vinod Puri
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 32 : 2014 1 CPJ 341
Tribunals and Commissions22 Jan 2014
LIFE INSURANCE CORPORATION OF INDIA Vs Shankravva
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 33 : 2014 1 CPJ 291
Tribunals and Commissions22 Jan 2014Petition dismissed
Jess Ram Khushi Ram Pvt. Ltd. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 345
Tribunals and Commissions22 Jan 2014Petition dismissed
B. Ramakrishnan Vs HDFC BANK
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 346 : 2014 2 CPJ 283
Tribunals and Commissions21 Jan 2014
Budha Ganesh Vs NEW INDIA INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 34 : 2014 1 CPJ 411
Tribunals and Commissions21 Jan 2014
General Manager, North Western Railway, Jaipur Vs G.L. Gupta
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 35 : 2014 1 CPJ 407