Tribunals and Commissions15 Jan 2014
Sunanda Kishor Bhand Vs UNITED INDIA INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 62 : 2014 1 CPJ 369
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 492 of 1,389
Tribunals and Commissions13 Jan 2014
RAMESH CHANDRA Vs ICICI LOMBARD GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 18 : 2014 1 CPJ 321
Tribunals and Commissions13 Jan 2014
Jasvir Kohli Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 19 : 2014 1 CPJ 312
Tribunals and Commissions13 Jan 2014
Melanie Das Vs Royal Sundaram Alliance Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 56 : 2014 1 CPJ 302
Tribunals and Commissions13 Jan 2014
Jay Grih Nirman Pvt. Ltd. Vs Arunoday Apartment Owners Association
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 57 : 2014 1 CPJ 307
Tribunals and Commissions13 Jan 2014
Shnyni Valsan Pombally Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 58 : 2014 1 CPJ 387
Tribunals and Commissions10 Jan 2014
Vishal Sood Vs M/S. Tata Motors Finance Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 16
Tribunals and Commissions10 Jan 2014
NEW INDIA ASSURANCE CO. LTD. Vs Gurbaksh Chaudhary
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 17 : 2014 1 CPJ 314
Tribunals and Commissions10 Jan 2014
DELHI DEVELOPMENT AUTHORITY Vs Efficient Offset Printers
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 54 : 2014 1 CPJ 295
Tribunals and Commissions10 Jan 2014
Classic Kudumbam Retirement Community Vs S.P.Sundaram
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 53 : 2014 1 CPJ 402
Tribunals and Commissions10 Jan 2014
Amitabh Doss Vs Ideal Real Estates Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 55 : 2014 1 CPJ 375
Tribunals and Commissions09 Jan 2014
Kulamani Sahoo Vs ICICI BANK
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 13
Tribunals and Commissions09 Jan 2014
LIC OF INDIA , LIC OF INDIA BRANCH MANAGER Vs KAMLESH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 14 : 2014 1 CPJ 287
Tribunals and Commissions09 Jan 2014
ROPAR IMPROVEMENT TRUST , Executive Officer, Improvement Trust Ropar Vs BALDEV RAJ
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 15 : 2014 1 CPJ 284
Tribunals and Commissions09 Jan 2014
RAMESH CHAND RATHORE Vs MANAGER STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 52 : 2014 1 CPJ 294
Tribunals and Commissions09 Jan 2014Petition dismissed
NEW INDIA ASSURANCE CO. LTD. Vs Star Studio's and Digital Gallery
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 397 : 2014 2 CPJ 271
Tribunals and Commissions09 Jan 2014Petition allowed
Surender Rohilla Vs Inderprastha Cooperative House Building Society Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 493 : 2014 2 CPJ 272
Tribunals and Commissions08 Jan 2014
Kotak Securities Limited Vs Bharatkumar Ranchhoddas Rana , Gulabben Bharatkumar Rana , Chetan Dinesh Modi , Authosh Pankajbhai Desai
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 12 : 2014 1 CPJ 324
Tribunals and Commissions08 Jan 2014
MORADABAD DEVELOPMENT AUTHORITY Vs Gurudeesh Kumar Doda
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 51 : 2014 1 CPJ 400
Tribunals and Commissions07 Jan 2014
UTTAR HARYANA BIJLI VITRAN NIGAM LTD. Vs MAN SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 21