Tribunals and Commissions21 Jan 2014
Vishawanath Prasad Vs Superintending Engineer Electricity Board
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 36
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 491 of 1,389
Tribunals and Commissions21 Jan 2014
LIFE INSURANCE CORPORATION OF INDIA Vs Nita Bhardawaj
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 37 : 2014 1 CPJ 409
Tribunals and Commissions21 Jan 2014
Lord Wear Pvt. Ltd. Vs Rance Computers Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 64 : 2014 1 CPJ 332
Tribunals and Commissions21 Jan 2014
U.O.I Vs Susanta Kumar Saha
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 65 : 2014 1 CPJ 374
Tribunals and Commissions21 Jan 2014
Rashmi Handa Vs Otis Elevator Company (India) Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 66 : 2014 1 CPJ 344
Tribunals and Commissions20 Jan 2014
ASHOK KUMAR SHARMA Vs Reliance General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 29
Tribunals and Commissions20 Jan 2014
RAJASTHAN HOUSING BOARD Vs VIMAL CHAND JAIN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 63
Tribunals and Commissions17 Jan 2014
Icici Lombard Motor Insurance Vs Nikhil Syal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 28 : 2014 1 CPJ 397
Tribunals and Commissions17 Jan 2014Petition dismissed
Bhim Maharaj Vs Shivam Motors Pvt. Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 393 : 2014 2 CPJ 225
Tribunals and Commissions17 Jan 2014Disposed off
Ford India Private Ltd., Fortune Ford Vs N. Anil Chandra Gowd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 391 : 2014 2 CPJ 202
Tribunals and Commissions16 Jan 2014
NEW INDIA ASSURANCE CO. LTD. Vs AKBAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 30 : 2014 1 CPJ 395
Tribunals and Commissions16 Jan 2014
M/S. Sunita Jain Vs MODERN THREADS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 31
Tribunals and Commissions15 Jan 2014
M/S Mahindra And Mahindra Financial Services Ltd. Vs Chetram Prajapati
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 23 : 2014 1 CPJ 447
Tribunals and Commissions15 Jan 2014
Seema Garg Vs ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 24 : 2014 2 CPJ 5
Tribunals and Commissions15 Jan 2014
Kumari Meena Vs Post Master, Sub Post Office Awagarh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 25 : 2014 1 CPJ 318
Tribunals and Commissions15 Jan 2014
RAVINDER KUMAR Vs Managing Director, Dish Tv India Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 26
Tribunals and Commissions15 Jan 2014
LIFE INSURANCE CORPORATION OF INDIA Vs Sudhi P.P.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 27 : 2014 1 CPJ 326
Tribunals and Commissions15 Jan 2014
District Project Coordinator, Sarva Siksha Abhiyan Vs VIDHYA DEVI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 59 : 2014 1 CPJ 384
Tribunals and Commissions15 Jan 2014
G.R. Yoganarasimha Vs M/S Reliance General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 60 : 2014 1 CPJ 385
Tribunals and Commissions15 Jan 2014
Blood Donors Cooperative House Building First Society Ltd. Vs Ashwani Kumar Munjal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 61 : 2014 1 CPJ 367