Tribunals and Commissions07 Jan 2014
Dakshini Haryana Bijli Vitran Nigam Ltd. Vs SURINDER MOHAN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 22 : 2014 1 CPJ 317
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 493 of 1,389
Tribunals and Commissions07 Jan 2014
D. Vilas Rao Deputy Manager (Legal) Authorized Representative Of Sundram Finance Ltd. Vs Amit Kumar Sharma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 4
Tribunals and Commissions07 Jan 2014
Central Bank Of India Kaprigudda Branch Vs K. Ramdas Shetty
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 5 : 2014 1 CPJ 333
Tribunals and Commissions07 Jan 2014
Executive Engineer, Electricity Distribution Division-1 Vs ASHOK KUMAR SHARMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 7 : 2014 1 CPJ 339
Tribunals and Commissions07 Jan 2014
Runwal Developers Pvt. Ltd. Vs Dinesh Hegde
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 6 : 2014 1 CPJ 335
Tribunals and Commissions07 Jan 2014
UNITED INDIA INSURANCE CO. LTD. Vs Indosin Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 10
Tribunals and Commissions07 Jan 2014
UNITED INDIA INSURANCE CO. LTD. Vs GOWRAMMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 8 : 2014 1 CPJ 278
Tribunals and Commissions07 Jan 2014
Girja Kotha Koal Vs J.K. Tripathi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 9 : 2014 1 CPJ 281
Tribunals and Commissions07 Jan 2014
M/S Chaman Lal Setia Exports Ltd. Vs EXPORT CREDIT GUARANTEE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 50 : 2014 1 CPJ 404
Tribunals and Commissions07 Jan 2014Appeal dismissed
SANJEEV GUPTA Vs Oriental Insurance Co. Ltd.,
National Consumer Disputes Redressal Commission · (2014) 01 NCDRC CK 0003
Tribunals and Commissions07 Jan 2014Petition dismissed
Chaman Lal Setia Exports Ltd. Vs Export Credit Guarantee Corporation Of India And Anr.
National Consumer Disputes Redressal Commission · (2014) 01 NCDRC CK 0002
Tribunals and Commissions06 Jan 2014
Tata Aig General Insurance Co. Ltd. Vs Kanan Knitwear
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 11
Tribunals and Commissions06 Jan 2014
Agricultural Insurance Co. Of India Ltd. Vs GOVIND SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 20
Tribunals and Commissions06 Jan 2014Petition dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs Pritam Gumber
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 382 : 2014 2 CPJ 170
Tribunals and Commissions06 Jan 2014Disposed off
Anamika Sharma, Dr. Shankar Rao Keshav Rao Sonwane Vs Chhattisgarh Hospital, Anamika Sharma and
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 395 : 2014 2 CPJ 265
Tribunals and Commissions02 Jan 2014
AJMER VIDYUT VITRAN NIGAM LTD. Vs Shri Kana
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 1 : 2014 4 CPJ 648
Tribunals and Commissions02 Jan 2014
HARYANA URBAN DEVELOPMENT AUTHORITY Vs RAJ KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 2
Tribunals and Commissions20 Dec 2013Petition dismissed
S And S Qualicrete Constructions (P.) Ltd. Vs V.V. Prithivipathy
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 882 : 2014 1 CPJ 427
Tribunals and Commissions20 Dec 2013Petition dismissed
CHHATTISGARH GRIH NIRMAN MANDAL Vs P.V. Ramesh Rao
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 884 : 2014 1 CPJ 435
Tribunals and Commissions20 Dec 2013
Manju Anil Chawla Vs Jivandhara Hospital
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 900 : 2014 2 CPJ 261