Tribunals and Commissions12 Dec 2013Petition dismissed
Known You Seeds (India) Pvt. Ltd. Vs Ashwathanarayana Reddy
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 902 : 2014 2 CPJ 689
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 495 of 1,389
Tribunals and Commissions11 Dec 2013
Ravinder Nath Upadhya Vs Supdt. Of Post Offices Gorakhpur Division Gorakhpur
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 833 : 2014 1 CPJ 97
Tribunals and Commissions11 Dec 2013
Manager Andhra Bank Zaheerabad Branch District Medak Andhra Pradesh Vs M.Jaya Raj
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 832 : 2014 1 CPJ 68
Tribunals and Commissions11 Dec 2013
STATE BANK OF TRAVANCORE Vs Managing Director Kanjirappally Amusemen Park And Hotels Pvt Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 831 : 2014 1 CPJ 99
Tribunals and Commissions11 Dec 2013
Kirtti Chandra Kanungo Of Village Vs Branch Manager Sahara India Pariwar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 830 : 2014 1 CPJ 98
Tribunals and Commissions11 Dec 2013
VINOD KUMAR GOYAL Vs Mera Baba Real Estate Pvt Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 829 : 2014 1 CPJ 101
Tribunals and Commissions11 Dec 2013
CANARA BANK Vs Seth Prakash Chandra Jain , Agriculture Insurance Company Of India Ltd. M.P. Regional Office - Quality Globus
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 836 : 2014 1 CPJ 76
Tribunals and Commissions11 Dec 2013
HDFC BANK Vs Sushit Kumar Biswas , Soumomay Biswas , Sonali Roy
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 837 : 2014 1 CPJ 74
Tribunals and Commissions10 Dec 2013Petition dismissed
Uday Ratra Vs Virgin Atlantic Airways Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 883 : 2014 1 CPJ 432
Tribunals and Commissions09 Dec 2013
Savita Suneja Vs R.S.Oberoi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 823 : 2014 1 CPJ 92
Tribunals and Commissions09 Dec 2013
LUDHIANA IMPROVEMENT TRUST Vs HARPREET KAUR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 824
Tribunals and Commissions09 Dec 2013
Kusum Aggarwal Vs ICICI BANK LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 826
Tribunals and Commissions09 Dec 2013
UNITED INDIA INSURANCE CO. LTD Vs Bhriguram Mondal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 825 : 2014 1 CPJ 87
Tribunals and Commissions09 Dec 2013
Himatsinh Narayanrao Shinde Vs BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 827 : 2014 1 CPJ 90
Tribunals and Commissions09 Dec 2013
URBAN IMPROVEMENT TRUST Vs Phool Singh Vijay
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 828
Tribunals and Commissions09 Dec 2013
Daulat Singh Singhvi Vs Managing Director Bajaj Auto Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 834
Tribunals and Commissions09 Dec 2013
ANDHRA BANK Vs Attaluri Tara Rani
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 835 : 2014 1 CPJ 94
Tribunals and Commissions09 Dec 2013Petition dismissed
S. Dorai Raj Vs Divisional Personnel Officer And Nodal Public Information Officer, Southern Railway, Mudurai
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 888 : 2014 1 CPJ 444
Tribunals and Commissions09 Dec 2013Petition dismissed
MAGAN Vs Tapadiya Construction Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 869 : 2014 1 CPJ 89
Tribunals and Commissions09 Dec 2013Petition dismissed
Surya Agro Industries Vs ORIENTAL BANK OF COMMERCE
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 870 : 2014 1 CPJ 130