Tribunals and Commissions14 Sept 2016
AASHISH OBERAI Vs EMAAR MGF LAND LIMITED
National Consumer Disputes Redressal Commission · 2016 4 CPR 280
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 344 of 1,389
Tribunals and Commissions14 Sept 2016Petition Dismissed
P.S. GANAPATHY Vs MANAGING DIRECTOR, KSFE LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 267
Tribunals and Commissions14 Sept 2016
PRAHALAD NARAYAN GAIKWAD PROP OF M/S OM GANESH SAPTASHRUNGI, CONSTRUCTION, BUILDERS & DEVELOPER Vs BHARAT YADAV CHANNE KHARADI ANANDNAGAR
National Consumer Disputes Redressal Commission · 2016 4 CPR 260
Consumer Protection Act, 1986, Section 12, Section 21(b) - Manner in which complaint shall be made. - Jurisdiction of the National Commission
Tribunals and Commissions14 Sept 2016Petition Disposed
PUTUL ROY D/O ANATH ROY Vs PRINCIPAL, RAM KRISHNA MISSION SARADA MANDIR GOVT. SPONSORED PRIMARY TEACHERS TRAINING INSTITUTE UNIT II
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0051
Tribunals and Commissions14 Sept 2016Petition dismissed
M/S. R.S. CONSTRUCTION & ORS. Vs PULAK KUMAR GHOSH, & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 258
Consumer Protection Act, 1986, Section 15, Section 21(b), Section 2(1)(d) - Appeal - Jurisdiction of the National Commission - Definitions
Tribunals and Commissions14 Sept 2016Petition Dismissed
RAMESH CHANDRA SRIVASTAVA, & ANR. Vs LUCKNOW DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY VIPIN KHAND
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0049
Tribunals and Commissions14 Sept 2016Petition Dismissed
TRACKON COURIERS PVT. LTD. Vs DEEP CHAND GUPTA
National Consumer Disputes Redressal Commission · 2016 3 CPR 740
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions14 Sept 2016
UNITED INDIA INSURANCE CO. LTD. Vs UMRAO CHAND DAGA & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 732 : 2016 4 CPR 251
Tribunals and Commissions09 Sept 2016
Savneet Singh Sobti Vs Aviva Life Insurance Co. India Pvt. Ltd. and others
National Consumer Disputes Redressal Commission · 2017 1 CPJ 646 : 2017 3 CPR 40
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(g) - Jurisdiction of the National Commission - Definitions
Tribunals and Commissions09 Sept 2016Petition Dismissed
ORIENTAL INSURANCE COMPANY LIMITED Vs JAINA CONSTRUCTION COMPANY & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 291
Tribunals and Commissions09 Sept 2016
ORIENTAL INSURANCE COMPANY LIMITED. Vs JAINA CONSTRUCTION COMPANY & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 807
Tribunals and Commissions09 Sept 2016Petitions Disposed
KRISHNA MURARI Vs NORTH BIHAR POWER DISTRIBUTION CO. LTD.
National Consumer Disputes Redressal Commission · 2016 4 CPR 286
Electricity Act, 2003, Section 126, Section 127 - Assessment - Appeal to appellate authority
Tribunals and Commissions09 Sept 2016Appeal Dismissed
PREM LATA & ORS. Vs DR. ARUN KUMAR SINHA & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 294
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions09 Sept 2016
RADHIKA RATHORE Vs M/S. EXACT DEVELOPERS & PROMOTERS PVT. LTD.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0040
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions09 Sept 2016Dismiss Petition
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs ARJUN SAHU & ANR.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0033
Tribunals and Commissions09 Sept 2016Petition Dismissed
DIVISION RAILWAY MANAGER & ORS. Vs SANJAY KUMAR SINGH S/O. SHRI DEVAKAR PRASAD SINGH
National Consumer Disputes Redressal Commission · 2016 3 CPR 814 : 2016 4 CPR 288
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
Tribunals and Commissions09 Sept 2016petitions disposed
JAINA CONSTRUCTION COMPANY THROUGH PROP. ASHOK KUMAR Vs ORIENTAL INSURANCE COMPANY LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 811
Tribunals and Commissions09 Sept 2016Petitions Disposed
EXECUTIVE ENGINEER (ELECTRIC), (URBAN), NORTH BIHAR POWER DISTRIBUTION CO. LTD. Vs KRISHNA MURARI
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0030
Electricity Act, 2003, Section 126, Section 127 - Assessment - Appeal to appellate authority
Tribunals and Commissions08 Sept 2016
PIONEER CO-OPERATIVE HOUSING SOCIETY LTD. Vs WAMAN ZIBAL KALODE THROUGH LRs
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0044
Tribunals and Commissions08 Sept 2016
PREM PRAKASH MITTAL Vs THE GENERAL MANAGER, GHAZIABAD TELECOMMUNICATIONS & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 804 : 2016 4 CPR 299
Telegraph Act, 1885, Section 7 - Power to make rules for the conduct of telegraphs