Tribunals and Commissions21 Sept 2016Petition Dismissed
ATUL SINGH PARIHAR S/O HIRASINGH PARIHAR Vs SEEMA DEGLA & ANR.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0090
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 342 of 1,389
Tribunals and Commissions21 Sept 2016Petition Dismissed
DR. BIHARI LAL SINGHANIA Vs BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 179
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions21 Sept 2016
M/S. PARASRAMKA HOLSINGS PVT. LTD. Vs M/S. AMBIENCE PRIVATE LTD.
National Consumer Disputes Redressal Commission · 2016 4 CPR 189
Tribunals and Commissions20 Sept 2016Appeals Partly allowed
Rekha & Ors. Vs State Bank of Mysore & Ors.
National Consumer Disputes Redressal Commission · 2017 1 CPJ 156 : 2017 2 CPR 789
Tribunals and Commissions20 Sept 2016Petition Dismissed
DR. G.V.S. RAO Vs K. CHINNA REDDY & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 193
Tribunals and Commissions20 Sept 2016Petition Dismissed
DR. SHRIKANT V. MUKEWAR Vs VIMAL & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 190
Tribunals and Commissions20 Sept 2016
NISSAN MOTOR INDIA PVT. LTD., & ANR. Vs GIRAJ KISHORE BANSAL & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 206
Code of Civil Procedure, 1908, Order 12Rule 6
Tribunals and Commissions20 Sept 2016Petition Dismissed
RAJ KISHORE S/O. SHRI NATHUNI PRASAD Vs KAMOD SINGH & ANR.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0077
Tribunals and Commissions20 Sept 2016 Complaint Dismissed
JIWAN KANT JAIN Vs VATIKA LTD.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0074
Consumer Protection Act, 1986, Section 2(1)(d), Section 2(1)(d)(2) - Definitions - Definitions
Tribunals and Commissions20 Sept 2016Petition Dismissed
AIR INDIA LTD. & ORS. Vs MALTI MADHUKAR PAHADE
National Consumer Disputes Redressal Commission · 2016 4 CPR 204
Tribunals and Commissions20 Sept 2016Petition Dismissed
CHETAN CHHAGANSINGH PARDESHI Vs PADMASHRI HOSPITAL & 2 ORS.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0071
Tribunals and Commissions20 Sept 2016Petition Disposed
BALJIT SINGH SANDHU S/O. S. JAGIR SINGH Vs JALANDHAR IMPROVEMENT TRUST THROUGH ITS CHAIRMAN
National Consumer Disputes Redressal Commission · 2016 4 CPR 202
Tribunals and Commissions20 Sept 2016Petition Dismissed
M/S. MANIKBAG PVT. LTD. Vs RAJARAM MAHADEV NILAJKAR
National Consumer Disputes Redressal Commission · 2016 4 CPR 200
Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdictionConsumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions19 Sept 2016Appeal Allowed
Haj Committee of India Vs Mohd. Ahsan Reza, Ips and others
National Consumer Disputes Redressal Commission · 2017 1 CPJ 643 : 2017 3 CPR 52
Tribunals and Commissions19 Sept 2016Petition Dismissed
MD. AHSAN Vs NATIONAL INSURANCE COMPANY LIMITED AND OTHERS
National Consumer Disputes Redressal Commission · 2016 4 CPR 212
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions19 Sept 2016Petition Dismissed
WESTERN AGRI SEEDS LIMITED Vs RAMESH SHYAMRAOJI DHOTE & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 218
Consumer Protection Act, 1986, Section 21(b), Section 13(1)(c) - Jurisdiction of the National Commission - Procedure on admission of complaint
Tribunals and Commissions19 Sept 2016Petition Disposed
AL AMAN CO-OPERATIVE HOUSING SOCIETY LTD. Vs SHAIKH ISMAIL ABDUL LATIF
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0070
Tribunals and Commissions19 Sept 2016Petition Dismissed
ASHOK KUMAR AGRAWAL @ ASHOK CHETAN PROPRIETOR M/S VARIETY Vs REGIONAL MANAGER, ORIENTAL INSURANCE COMPANY & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 215
Indian Penal Code, 1860, Section 379 - Punishment for theftConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions19 Sept 2016Appeal Dismissed
DR. RUCHITA KAUSHAL & ANR. Vs SARITA KAUSHAL
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0065
Tribunals and Commissions16 Sept 2016
NATIONAL SEED CORPORATION LTD. Vs MEERA & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 226