Tribunals and Commissions16 Sept 2016
NAVNEET SANDHU SINGH & ANR. Vs UNITECH RELIABLE PROJECTS PVT. LTD.
National Consumer Disputes Redressal Commission · 2016 4 CPR 234
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 343 of 1,389
Tribunals and Commissions16 Sept 2016
HEMANT GOYAL MOTORS PVT. LTD. THROUGH ITS DIRECTOR HEMANT GOYAL Vs HIMMAT SINGH S/O. SHRI HARDEV SINGH
National Consumer Disputes Redressal Commission · 2016 4 CPR 232
Tribunals and Commissions16 Sept 2016
NATIONAL SEED CORPORATION LTD. Vs UDHVETA & ORS.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0079
Tribunals and Commissions16 Sept 2016
RAMA SAHDEV Vs UNITECH RELIABLE PROJECTS PVT. LTD.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0076
Tribunals and Commissions16 Sept 2016 Petition Disposed
SUPERINTENDENT POST OFFICE & ANR. Vs MANAGING TRUSTEE OF SHRI JAGRUT NAGRIK & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 727
Tribunals and Commissions16 Sept 2016Petition Dismissed
PRAKASH GOLCHA S/O. LATE GYANCHAND GOLECHHA Vs SMT PHULESHWARI BAI AND ONE OTHER
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0073
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions16 Sept 2016
ALKA AGRAWAL & ORS. Vs UNITECH RELIABLE PROJECTS PVT. LTD.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0069
Consumer Protection Act, 1986, Section 21, Section 11(1), Section 17(a) - Jurisdiction of the National Commission - Jurisdiction of the District Forum - Jurisdiction of the S
Tribunals and Commissions16 Sept 2016Petition Dismissed
DEEPANJALI BAGAI Vs GIRIRAJ DEVELOPERS & CONSULTANTS & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 227
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions16 Sept 2016Petition Dismissed
BAGHEL SINGH S/O SHRI TEJA SINGH Vs NATIONAL INSURANCE CO. LTD. THROUGH ITS BRANCH MANAGER
National Consumer Disputes Redressal Commission · 2016 4 CPR 222
Motor Vehicles Act, 1988, Section 56, Section 56, Section 56(1), Section 56(1) - Certificate of fitness of transport vehicles - Certificate of fitness o
Tribunals and Commissions15 Sept 2016Petition Allowed
BHARTI DEVI Vs UNITED INDIA INSURANCE CO. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 241
Tribunals and Commissions15 Sept 2016Petition Disposed
MATHA HOSPITAL & ORS. Vs LATHIKA & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 239
Tribunals and Commissions15 Sept 2016
MOUNT LITERA ZEE SCHOOL & ANR. Vs M/S. M.A. SIDDIQUI CONSTRUCTION & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 249
Consumer Protection Act, 1986, Section 2(1)(d)(2) - Definitions
Tribunals and Commissions15 Sept 2016Appeals Disposed
M/S. NEW INDIA ASSURANCE CO. LTD. Vs M/S. RATAN EXPORTS & INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2016 4 CPR 247
Tribunals and Commissions15 Sept 2016
ROMESH GARG S/O. SH. SIRI RAM Vs M/S. SKYROCK CITY & ORS.
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0048
Tribunals and Commissions15 Sept 2016Appeal Allowed
M/S. SKYROCK CITY WELFARE SOCIETY Vs KANTA DEVI
National Consumer Disputes Redressal Commission · 2016 4 CPR 245
Tribunals and Commissions14 Sept 2016 Petition Disposed
AJMER VIDYUT VITRAN NIGAM LTD. & ORS. Vs RAM DEVA RAM S/O SHRI JOSHI RAM JATI
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0063
Tribunals and Commissions14 Sept 2016Petition Dismissed
CHIEF MEDICAL SUPERINTENDENT NORTHERN RAILWAY HOSPITAL Vs POORAN CHAND AGARWAL
National Consumer Disputes Redressal Commission · 2016 4 CPR 263
Tribunals and Commissions14 Sept 2016Appeals Disposed
SECRETERY, B.N.M. EDUCATIONAL INSTITUTIONS & ANR. Vs KUM AKSHATHA D/O. N. KANTHARAJ, & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 272
Tribunals and Commissions14 Sept 2016
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION, & ORS. Vs SINDHI SAHKARI AVAS SAMITI LTD. THROUGH ITS SECRETARY
National Consumer Disputes Redressal Commission · 2016 4 CPR 270
Tribunals and Commissions14 Sept 2016Petition Allowed
M/S. MONARCH INNOVATIVE TECHNOLOGIES PVT. LTD. Vs MANOJ KRISHNA THAKUR
National Consumer Disputes Redressal Commission · 2016 4 CPR 265
Negotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc., of funds in the account