COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 345 of 1,389

Tribunals and Commissions08 Sept 2016

M/S. MADHU BUILDERS & DEVELOPERS & ANR. Vs ASHOK, HIND CO-OP HOUSING SOCIETY LTD.

National Consumer Disputes Redressal Commission · 2016 3 CPR 787 : 2016 4 CPR 303

Income Tax Act, 1961, Section 226(3)(x), Section 226(3)(x), Section 226(3)(x), Section 226(3)(x) - Other modes of recoveryCons

Tribunals and Commissions08 Sept 2016Petition Dismissed

SHIV KUMAR S/O. SH. RAM CHAND Vs M/S. DIVYA INSTITUTE DIVYA KUNJ NEW TOTU

National Consumer Disputes Redressal Commission · 2016 3 CPR 802

Tribunals and Commissions08 Sept 2016

STATE BANK OF BIKANER AND JAIPUR THROUGH ASST. MANAGER Vs PRAKASH DEVI & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 800 : 2016 4 CPR 301

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions

Tribunals and Commissions08 Sept 2016Petition Dismissed

TAPAN MOHAN SOOD Vs M/S. CENTRAL GOVT. EMPLOYEES WELFARE HOUSING ORGANIZATION & ANR.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0037

Tribunals and Commissions08 Sept 2016Petition Dismissed

VEENA RANI W/O. SH. HARISH KUMAR Vs M/S. CENTRAL GOVT. EMPLOYEES WELFARE HOUSING ORGANIZATION & ANR.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0036

Tribunals and Commissions08 Sept 2016

TREVOR D"LIMA & ORS. Vs M/S. FORTUNE INFRASTRUCTURE & ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 781 : 2016 4 CPR 315

Consumer Protection Act, 1986, Section 24A - Limitatioln periodMaharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963,

Tribunals and Commissions08 Sept 2016

ASHA MEHTA & ORS. Vs PARSVNATH DEVELOPERS LTD.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0034

Tribunals and Commissions08 Sept 2016Petition Dismissed

LT COL J S KAHLON S/O. SH. UDAM SINGH Vs M/S. CENTRAL GOVT. EMPLOYEES WELFARE HOUSING ORGANIZATION & ANR.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0029

Tribunals and Commissions08 Sept 2016Petition Dismissed

MAHAN SINGH NAGARA S/O. MOHINDER SINGH, & ORS. Vs CENTRAL GOVT. EMPLOYEES WELFARE HOUSING ORGANIZATION & ANR.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0028

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions08 Sept 2016Petition Disposed

MANJEET SINGH BAGGA S/O LATE SUNDER SINGH BAGGA Vs MAGMA SHRACHI FINANCE LTD. & ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 806 : 2016 4 CPR 298

Tribunals and Commissions07 Sept 2016

New India Assurance Co. Ltd. and another Vs B.D. Sharma (Dead) Thr. His Lrs

National Consumer Disputes Redressal Commission · 2017 1 CPJ 669 : 2017 2 CPR 852

Tribunals and Commissions07 Sept 2016

M/S. DESAI HOMES Vs AIJI JAMES & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 771 : 2016 4 CPR 328

Tribunals and Commissions07 Sept 2016

M/S. KAPIL CHIT FUNDS PVT. LTD. & ANR. Vs SRI PAYAKARAO UPENDRA

National Consumer Disputes Redressal Commission · 2016 3 CPR 773 : 2016 4 CPR 325

Tribunals and Commissions07 Sept 2016

KAVITA KOTHARI Vs SAMRIDDHI DEVELOPERS PVT. LTD. 7 3 ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 766 : 2016 4 CPR 332

Consumer Protection Act, 1986, Section 19, Section 21(a)(ii) - Appeals - Jurisdiction of the National Commission

Tribunals and Commissions07 Sept 2016

MEDICAL DIRECTOR, AMRITA INSTITUTE OF MEDICAL SCIENCE & RESEARCH CENTRE & ANR. Vs S. VIJAYAN & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 769 : 2016 4 CPR 330

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions07 Sept 2016

NASHIK MERCHANT'S CO-OP. BANK LTD. Vs SMT. LAXMIBAI KESHAVRAO DEORE & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 778 : 2016 4 CPR 321

Tribunals and Commissions07 Sept 2016

RAMESH CHANDER VARMA Vs SAIRAM TATA MOTOTS

National Consumer Disputes Redressal Commission · 2016 3 CPR 776 : 2016 4 CPR 324

Tribunals and Commissions07 Sept 2016

Shri RAJESHWAR @ RAJASH TYAGI Vs M/s AUDI INDIA & 3 ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 762 : 2016 4 CPR 335

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions

Tribunals and Commissions06 Sept 2016

BANK OF MAHARASHTRA THROUGH ITS BRANCH MANAGER, BRANCH ALIGANJ Vs UTKARSH PHARMA & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 759 : 2016 4 CPR 339

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions

Tribunals and Commissions06 Sept 2016

JILA SAHKARI KENDRIYA MARYADIT BANK THROUGH BRANCH MANAGER AMANAT BRANCH Vs NIRMALA RANI UPADHAYA & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 761