COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 346 of 1,389

Tribunals and Commissions05 Sept 2016

Iffco Tokio General Insurance Co. Ltd. Vs Suresh Hiraman Mahajan

National Consumer Disputes Redressal Commission · 2017 1 CPJ 484 : 2017 3 CPR 46

Code of Criminal Procedure, 1973, Section 173 - Report of police officer on completion of InvestigationConsumer Protection Act, 1986, Section 21(b), Sect

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Tribunals and Commissions05 Sept 2016

ANDHRA BANK REPRESENTED BY ITS MANAGER, TIRUMALA BRANCH Vs CHERUKUNURU GEETHANJALI & ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 752 : 2016 4 CPR 345

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Tribunals and Commissions05 Sept 2016

MANJUSHREE KHAITAN Vs THAKUR SINGH & 3 ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 754 : 2016 4 CPR 344

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions05 Sept 2016

ORIENTAL INSURANCE CO. LTD. Vs M/S. AJANTA INTERNATIONAL

National Consumer Disputes Redressal Commission · 2016 3 CPR 747 : 2016 4 CPR 346 : 2017 1 CPR 37

Marine Insurance Act, 1963, Section 7, Section 17 - Insurable interest defined - Assignment of interestSale of Goods Act, 1930, Section 39,

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Tribunals and Commissions05 Sept 2016

TARSEM SINGH S/O SURJIT SINGH Vs PNB METLIFE INDIA INSURANCE COMPANY LTD. & ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 757 : 2016 4 CPR 340

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Tribunals and Commissions05 Sept 2016

YADAVRAO MUKUNDRAO NEMMANIWAR Vs MANAGER, VASANT CIO-TECH PUSAD NEAR G.N. AZAD COLLEGE

National Consumer Disputes Redressal Commission · 2016 3 CPR 755 : 2016 4 CPR 342

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Tribunals and Commissions02 Sept 2016

SOCIETY OF CATALYSTS Vs DELHI DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2016 3 CPR 578

Consumer Protection Act, 1986, Section 2(1)(r) - Definitions

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Tribunals and Commissions02 Sept 2016

A. AUTOMOVERS PRIVATE LIMITED Vs ANJU YADAV & ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 746

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions02 Sept 2016

ABHA RANI SRIVASTAVA Vs NATIONAL INSURANCE CO. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 572

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions02 Sept 2016

E.A. PRIYA Vs M/S. MARUTHI UDYOG LTD. & ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 570

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Tribunals and Commissions02 Sept 2016