Tribunals and Commissions26 Aug 2016
M/S. NIVEA INDIA PVT. LTD. Vs DATTATRAY H. JOSHI & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 678
Consumer Protection Act, 1986, Section 14(f)(g) - Findings of the District Forum
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 348 of 1,389
Tribunals and Commissions26 Aug 2016Petition Dismissed
IDAR NAGRIK SAHAKARI BANK LTD. Vs RITABEN GOPESH KUMAR SANGHVI & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 667
Tribunals and Commissions26 Aug 2016
ASHOK KUMAR MISRA Vs BHARTIYA JEEVAN BIMA NIGAM & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 668
Tribunals and Commissions24 Aug 2016
PHOOL SAY KUSHWALA Vs ORIENTAL INSURANCE COMPANY & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 681
Tribunals and Commissions24 Aug 2016Petition Dismissed
DHANANJAY SINGH Vs MANAGER, SHEEL BIOTECH LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 687
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions24 Aug 2016Petition Dismissed
BHAGU RAM Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 688
Tribunals and Commissions23 Aug 2016
Shri PRADEEP NARULA & ANR., Vs GRANITE GATE PROPERTIES PVT. LTD. & ANR.,
National Consumer Disputes Redressal Commission · 2016 3 CPR 697
Tribunals and Commissions23 Aug 2016
RAKESH KUMAR SINGLA PRESIDENT Vs DADA MOTORS PRIVATE LTD. & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 695
Tribunals and Commissions23 Aug 2016Petition Allowed
HDFC BANK LIMITED Vs PAPPULAL JHA & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 693
Tribunals and Commissions23 Aug 2016
FAZLE MUBEEN Vs ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2016 3 CPR 691
Motor Vehicles Act, 1988, Section 50, Section 50, Section 157(2), Section 157(2) - Transfer of ownership - Transfer of certificate of insurance
Tribunals and Commissions22 Aug 2016
STATE BANK OF BIKANER & JAIPUR & ANR. Vs JAGDAMBA EANT UDYOG & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 707
Consumer Protection Act, 1986, Section 13(2) - Procedure on admission of complaint
Tribunals and Commissions22 Aug 2016Petition Dismissed
M/S. INDUSTRIAL H PACKERS Vs K.M. GEORGE & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPR 706
Tribunals and Commissions19 Aug 2016Appeals Disposed
VIMALA AGARWAL Vs SATHYA REDDY & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 720
Consumer Protection Act, 1986, Section 19, Section 2(1)(d) - Appeals - Definitions
Tribunals and Commissions19 Aug 2016Appeals Disposed
SHEETAL JAMES & ANR Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2016 3 CPR 722
Tribunals and Commissions19 Aug 2016
S.K.M. REFCON PVT. LTD. & ANR Vs SHALINI NEHRU
National Consumer Disputes Redressal Commission · 2016 3 CPR 718
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions19 Aug 2016Appeals Disposed
SHREE SAINATH ENTERPRISES CONSTRUCTION & DEVELOPERS PVT. LTD. & 2 ORS Vs SAROJ RAJENDRAKUMAR GUPTA & ANR
National Consumer Disputes Redressal Commission · 2016 3 CPR 722
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions19 Aug 2016
RAHUL PANDE RAO Vs UNITECH LIMITED
National Consumer Disputes Redressal Commission · 2016 3 CPR 725
Tribunals and Commissions19 Aug 2016
AIR ARABIA Vs PAGDALOO PRASHANT NAIDU & 4 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 713
Tribunals and Commissions19 Aug 2016Petition Dismissed
BIKRAM SINGH Vs HDFC STANDARD LIFE INDURANCE COMPANY LTD. & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 712
Consumer Protection Act, 1986, Section 11 - Jurisdiction of the District Forum
Tribunals and Commissions19 Aug 2016Petition Dismissed
AMIT JAY KUMAR JAIN Vs SWISS INTERNATIONAL AIRLINES
National Consumer Disputes Redressal Commission · 2016 3 CPR 710