Tribunals and Commissions02 Aug 2016
SAKET MUKKAR Vs CHIEF GENERAL MANAGER
National Consumer Disputes Redressal Commission · 2016 3 CPR 358
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 350 of 1,389
Tribunals and Commissions02 Aug 2016Appeal Dismissed
MEHTA WATCH INDUSTRIES Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 361
Consumer Protection Act, 1986, Section 19, Section 21(a)(ii) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions01 Aug 2016Petition Dismissed
YASHWANT RAI PURI Vs BHATINDA DEVELOPMENT AUTHORITY & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 412
Tribunals and Commissions29 Jul 2016Petition Dismissed
PNB METLIFE INDIA INSURANCE COMPANY LTD. Vs DEEPIKA RANI & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 416
Tribunals and Commissions29 Jul 2016
DEVESH WADHWA & ANR. Vs M/S. EMAAR MGF LAND LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 422
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions28 Jul 2016Revision Petition Partly Allowed
Life Insurance Corporation of India and Anr. Vs Ranjeet Singh
National Consumer Disputes Redressal Commission · 2017 2 CPJ 247 : 2017 2 CPR 885
Tribunals and Commissions28 Jul 2016
SUB DIVISIONAL OFFICER Vs PRATAP SINGH
National Consumer Disputes Redressal Commission · 2016 3 CPR 425
Tribunals and Commissions28 Jul 2016
REAL ISPAT AND POWER LIMITED Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2016 3 CPR 431
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions28 Jul 2016Petition Dismissed
KISHAN SINGH & ORS. & ORS. Vs HARYANA VIDYUT PRASARAN NIGAM LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 427
Consumer Protection Act, 1986, Section 24, Section 21(b) - Finality of orders - Jurisdiction of the National Commission
Tribunals and Commissions27 Jul 2016
FATAH CHAND Vs MAHIMA REAL ESTATE PRIVATE LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 442
Consumer Protection Act, 1986, Section 19, Section 20(a)(II) - Appeals - Composition of the National Commission
Tribunals and Commissions27 Jul 2016
ANKUR GOEL Vs UNITECH RELIABLE PROJECTS PVT. LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 444
Tribunals and Commissions27 Jul 2016Petition Dismissed
B.V.V. RAMESH KUMAR & ANR. Vs M. LAKSHMANA RAO
National Consumer Disputes Redressal Commission · 2016 3 CPR 436
Tribunals and Commissions26 Jul 2016
SOCIETY FOR CONSUMERS & INVESTORS PROTECTION (SCIP) Vs HARYANA STATE INDUSTRIAL & INFRA. DEVELOPMENT CORPORATION LTD .
National Consumer Disputes Redressal Commission · 2016 3 CPR 464
Consumer Protection Act, 1986, Section 2 (1)(d) - Definitions
Tribunals and Commissions26 Jul 2016
ORIENTAL INSURANCE CO.LTD Vs SHAMSHER SINGH & ANR
National Consumer Disputes Redressal Commission · 2016 3 CPR 449
Motor Vehicles Act, 1988, Section 157(2), Section 157(2) - Transfer of certificate of insuranceSale of Goods Act, 1930, Section 19 - Property pass
Tribunals and Commissions26 Jul 2016Petition allowed
ICICI HOME FINANCE COMPANY LIMITED. Vs BHIM SEN LEKHRA
National Consumer Disputes Redressal Commission · 2016 3 CPR 456
Tribunals and Commissions26 Jul 2016
DEVENDER MALHOTRA Vs UNITED INDIA INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 461
Consumer Protection Act, 1986, Section 21(a)(ii) - Jurisdiction of the National Commission
Tribunals and Commissions25 Jul 2016Petition Dismissed
G.S. SOLANKI Vs NARENDRA KUMAR BHELOTKAR & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 472
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions25 Jul 2016Appeal Dismissed
M/S. JAYCEE AUTOMOBILES PVT. LTD. Vs RAJ KUMAR AHNIHOTRI & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 474
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions22 Jul 2016
DDA Vikas Sadan, INA Vs RADHAY SHYAM SRIVASTAV (DECEASED) & ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 479
Tribunals and Commissions22 Jul 2016Petition Dismissed
KIRAN AGRAWAL & ANR. Vs GEETA KHALKHO
National Consumer Disputes Redressal Commission · 2016 2 CPR 483