Tribunals and Commissions17 Aug 2016
UNITED INDIA INSURANCE CO. LTD. & ORS. Vs RADHALAXMI COTTON INDUSTRIES
National Consumer Disputes Redressal Commission · 2016 3 CPR 390
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 349 of 1,389
Tribunals and Commissions17 Aug 2016Petition Dismissed
PASUPULETI RAVI TEJA Vs KATURI VANA LAKSHMI
National Consumer Disputes Redressal Commission · 2016 3 CPR 393
Tribunals and Commissions17 Aug 2016
ORIENTAL BANK OF COMMERCE Vs AJAY CHAUHAN
National Consumer Disputes Redressal Commission · 2016 3 CPR 396
Tribunals and Commissions16 Aug 2016
NPX TOWER OWNERS ASSOCIATION Vs M/S. HI-LEAD INFOTECH PVT. LTD.
National Consumer Disputes Redressal Commission · 2015 3 CPR 405
Consumer Protection Act, 1986, Section 12(1)(b), Section 2(1)(d) - Manner in which complaint shall be made. - Definitions
Tribunals and Commissions16 Aug 2016
JAIPRAKASH ASSOCIATES LTD. Vs ICICI LOMBARD GENERAL INSURANCE CO.
National Consumer Disputes Redressal Commission · 2016 3 CPR 398
Tribunals and Commissions16 Aug 2016
AJMER VIDYUT VITRAN NIGAM LTD. & ORS. Vs HAZI SAYYAD MUZZAFAR ALI
National Consumer Disputes Redressal Commission · 2016 3 CPR 408
Tribunals and Commissions12 Aug 2016
BIDHU SHEKHAR Vs LAVASA CORPORATION LIMITED, & ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 724
Environment (Protection) Act, 1986, Section 5
Tribunals and Commissions12 Aug 2016Appeal Dismissed
HDFC ERGO G.I.C. LTD. Vs M/S. ONNOVATIVE INFRADEVELOPERS PVT.LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 368
Tribunals and Commissions12 Aug 2016Petition Disposed
BHUBANAESWAR DEVELOPMENT AUTHORITY & ANR Vs BHASKAR CH. MOHAPATRA
National Consumer Disputes Redressal Commission · 2016 3 CPR 365
Tribunals and Commissions11 Aug 2016
SHRI MILKHASING AJITSINGH HUNDAL Vs CHIEF EXECUTIVE OFFICER, THE NASHIK MERCHANTS CO.OP. BANK LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 372
Tribunals and Commissions11 Aug 2016
GAURAV OVERSEAS INC. Vs UNITED INDIA INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 374
Tribunals and Commissions11 Aug 2016
M/S. HONDA SIEL CARS INDIA LTD. Vs MAJOR GENERAL M. J. S. VIRK
National Consumer Disputes Redressal Commission · 2016 3 CPR 369
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions10 Aug 2016
FAZAL-E-ILAHY Vs SRI JAYADEVA INSTITUTE OF CARDIOVASCULAR SCIENCES & RESEARCH
National Consumer Disputes Redressal Commission · 2016 3 CPR 377
Consumer Protection Act, 1986, Section 21(a)(i) - Jurisdiction of the National Commission
Tribunals and Commissions09 Aug 2016Petition Dismissed
SWADESH PAL SINGH Vs HDFC STANDARD LIFE INSURANCE COMPANY LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 380
Tribunals and Commissions09 Aug 2016Petition Dismissed
SAIRAM AUTOMOBILES AND SERVICES PVT. LTD Vs VIDYA KUMAR SENDUR
National Consumer Disputes Redressal Commission · 2016 3 CPR 381
Tribunals and Commissions08 Aug 2016Petition Dismissed
RUPINDER SINGH Vs CHITTOSHO MOTORS & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 383
Tribunals and Commissions08 Aug 2016
AMIT ARORA & Ors. Vs UNITECH LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 385
Tribunals and Commissions05 Aug 2016
BLB LTD. & ANR. Vs K.K. PROJECTS
National Consumer Disputes Redressal Commission · 2016 3 CPR 349
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions04 Aug 2016
UNITED AIRLINE Vs SAURABH KALANI & ANR
National Consumer Disputes Redressal Commission · 2016 3 CPR 351
Income Tax Act, 1961, Section 11(2)(b), Section 11(2)(b), Section 11(2)(b), Section 11(2)(b) - Income from property held for charitable or religious pu
Tribunals and Commissions02 Aug 2016Petition Dismissed
SUNIL KALRA & ANR. Vs UNITECH LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 354