COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 351 of 1,389

Tribunals and Commissions22 Jul 2016Petition Disposed

M/S. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. Vs K. ALFRED

National Consumer Disputes Redressal Commission · 2016 3 CPR 484

Consumer Protection Act, 1986, Section 27, Section 21(b), Section 9(b) - Penalties - Jurisdiction of the National Commission - Establishment of Consumer Disputes Redressal Age

Tribunals and Commissions21 Jul 2016Petition Dismissed

S.P. GUPTA & ANR. Vs SUKHDEV RAJ KAUSHAL & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 494

Tribunals and Commissions21 Jul 2016Petition Dismissed

ORIENTAL INSURANCE CO. LTD. Vs DELHI ASSAM ROADWAYYS CORPORATION

National Consumer Disputes Redressal Commission · 2016 3 CPR 49+8 : 2016 3 CPR 498

Tribunals and Commissions20 Jul 2016

RELIANCE GENERAL INSURANCE COMPANY Vs VINOD KUMAR

National Consumer Disputes Redressal Commission · 2016 3 CPR 502

Insurance Act, 1938, Section 64 - Books to be kept by insurers established outside India

Tribunals and Commissions20 Jul 2016

FORBES & CO. LTD. Vs ORIENTAL INSURANCE CO. LTD. & OTHERS

National Consumer Disputes Redressal Commission · 2016 3 CPR 509

Marine Insurance Act, 1963, Section 41 (4) - Warranty of seaworthiness of ship

Tribunals and Commissions20 Jul 2016Appeals Disposed

M/S. GREEN ROADWAYS (REGD PARTNERSHIP) & ANR. Vs UNITED INDIA INSURANCE CO. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 514

Consumer Protection Act, 1986, Section 27, Section 25(3) - Penalties - Enforcement of orders of the District Forum, the State Commission or the National Commission.

Tribunals and Commissions20 Jul 2016Petition dismissed

UNITED INDIA INSURANCE CO. LTD. Vs HIMACHAL PRADESH STATE CO-OPERATIVE BANK

National Consumer Disputes Redressal Commission · 2016 3 CPR 500

Tribunals and Commissions19 Jul 2016

Sidhmukh Flexible Packaging Pvt. Vs State Bank Of India & 2 Ors.

National Consumer Disputes Redressal Commission · 2016 3 CPR 520

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions

Tribunals and Commissions19 Jul 2016Petition Dismissed

K. BALARAMA SARMA & ANR. Vs CHIEF MANAGER, ANDHRA BANK

National Consumer Disputes Redressal Commission · 2016 3 CPR 517

Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission

Tribunals and Commissions18 Jul 2016

NAVEDITTA DHAWAN Vs UNITED LIMITED

National Consumer Disputes Redressal Commission · 2016 3 CPR 528

Tribunals and Commissions18 Jul 2016Petition Dismissed

P.N. RAMKRISHNAN Vs GENERAL MANAGER, HOUSING DEVELOPMENT FINANCE CORPORATION

National Consumer Disputes Redressal Commission · 2016 3 CPR 522

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions18 Jul 2016Petition Dismissed

ENGINEER-IN-CHIEF Vs PRADEEP KUMAR SAHU

National Consumer Disputes Redressal Commission · 2016 0 CPR 524

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions18 Jul 2016Petition Disposed

BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs ABHAY KUMAR

National Consumer Disputes Redressal Commission · 2016 3 CPR 526

Tribunals and Commissions15 Jul 2016

MAANKUNWAR SINHA Vs ORIENTAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2016 3 CPR 532

Tribunals and Commissions15 Jul 2016

NATIONAL INSURANCE CO. LTD. & Ors Vs M/S. GARG MOTORS

National Consumer Disputes Redressal Commission · 2016 3 CPR 536

Tribunals and Commissions14 Jul 2016Appeal Dismissed

NEELAM HOMES PRIVATE LIMITED Vs PARAS KUMAR BUNKAR & ANR.

National Consumer Disputes Redressal Commission · 2016 3 CPR 546

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions14 Jul 2016

N.K.PHILIP Vs M/S. ELEGANT CAR ACCESSORIES PVT. LTD.& ORS.

National Consumer Disputes Redressal Commission · 2016 3 CPR 541

Tribunals and Commissions14 Jul 2016

DADA SILK MILLS & ORS. Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2016 3 CPR 542

Tribunals and Commissions14 Jul 2016

EDIT II PRODUCTIONS Vs STANDARD CHARTERED BANK

National Consumer Disputes Redressal Commission · 2016 3 CPR 549

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions

Tribunals and Commissions14 Jul 2016

JAGDISH CHANDER GULATI Vs M/S. MERA BABA REALITY ASSOCIATES PVT. LTD.

National Consumer Disputes Redressal Commission · 2016 3 CPR 538