COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 334 of 1,389

Tribunals and Commissions28 Oct 2016Petition Dismissed

HIMACHAL PRADESH HOUSING & URBAN DEVELOPMENT AUTHORITY (HIMNUDA) THROUGH ITS CHIEF EXECUTIVE OFFICER CUM SECRETARY Vs TARA WATI & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 421

Land Acquisition Act, 1894, Section 4, Section 17(4) - Publication of preliminary notification and powers of officers thereupon. - Special powers In cases of urgencyLimitatio

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Tribunals and Commissions27 Oct 2016Revision petition allowed

Ravinder Singh Bindra Vs National Insurance Company Limited & Ors.

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0096

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Tribunals and Commissions27 Oct 2016Petition Dismissed

RAMESH D. MOTWANI Vs IFB GLOBAL INDIA LTD. & 2 ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 434

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Tribunals and Commissions27 Oct 2016Appeals Disposed

COUNTRY COLONISERS PVT. LTD. Vs SUNIL GOYAL & ANR.

National Consumer Disputes Redressal Commission · 2016 4 CPR 440

Consumer Protection Act, 1986, Section 28A(4) - Service of notice, etc.Consumer Protection Regulations, 2005, Regulation 10(2)

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Tribunals and Commissions27 Oct 2016Appeal Dismissed

BASHISTH NARAYAN SINGH S/O. LATE BHIKHAREE SINGH Vs RAM SEWAK PRASAD THE MANAGER, MADHYA BIHAR GRAMIN BANK

National Consumer Disputes Redressal Commission · 2016 4 CPR 441

Consumer Protection Act, 1986, Section 19 - Appeals

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Tribunals and Commissions27 Oct 2016Appeals Disposed

M/S. DODDAMARG SAHAKARI KVM KARAKHANA & ANR. Vs M/S. MAHALAXMI DEVELOPERS & ORS.

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0077

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Tribunals and Commissions27 Oct 2016Petition Dismissed

M/S. MOTOR & GENERAL SALES LTD. & ORS. Vs S.K. SINGH S/O SRI R.R.SINGH

National Consumer Disputes Redressal Commission · 2016 4 CPR 431

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Tribunals and Commissions27 Oct 2016Petition Dismissed

PUSHPA DEVI W/O. LATE SHRI SURESH CHAND KULHARI Vs LIFE INSURANCE CORPORATION OF INDIA

National Consumer Disputes Redressal Commission · 2017 2 CPR 714

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions27 Oct 2016Petition disposed

THE SECRETARY, DISTRICT HORTICULTURAL PRODUCE GROWERS CO-OP. MARKETING & PROCESSING SOCIETY LTD. Vs NAGAPPA & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 437

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Tribunals and Commissions27 Oct 2016Application Dismissed

THIRUMATHI R. DIVYA & ORS. Vs TCR MULTISPECIALITY HOSPITAL & ORS.

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0071

Consumer Protection Act, 1986, Section 12(1)(c) - Manner in which complaint shall be made.

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Tribunals and Commissions26 Oct 2016Petition Dismissed

MANOJ SINGH S/O SH. YOGENDRA PRASAD SINGH Vs DEEPAK KUMAR SAH & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 443 : 2017 0 AIR(MP) 39

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Tribunals and Commissions26 Oct 2016Petition allowed

NEW INDIA ASSURANCE COMPANY LTD. Vs REKHA MALHOTRA & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 455

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Tribunals and Commissions26 Oct 2016

RASHID ALI & ANR. Vs M/S. UNITECH LTD.

National Consumer Disputes Redressal Commission · 2017 2 CPR 720

Indian Penal Code, 1860, Section 120B, Section 420, Section 406 - Punishment of criminal conspiracy - Cheating and dishonestly inducing delivery of property - Punishment

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Tribunals and Commissions26 Oct 2016Petition Disposed

MANAGER, TATA CAPITAL HOUSING FINANCE LIMITED & ANR. Vs RAJENDRA KUMAR AGRAWAL S/O SRI LALA CHAND AGRAWAL

National Consumer Disputes Redressal Commission · 2016 4 CPR 450

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Tribunals and Commissions26 Oct 2016

SUBHENDU MISHRA & ANR. Vs SDS INFRATECH PVT. LTD.

National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0060

Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission

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Tribunals and Commissions26 Oct 2016Petition Dismissed

V.P. KOCHAGASTY Vs P. KUMARANKUTTY

National Consumer Disputes Redressal Commission · 2016 4 CPR 452

Indian Penal Code, 1860, Section 420 - Cheating and dishonestly inducing delivery of propertyConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National

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Tribunals and Commissions26 Oct 2016Petition dismissed