Tribunals and Commissions25 Oct 2016
H.U.D.A. & Anr. Vs Shashi Prabha Anand
National Consumer Disputes Redressal Commission · 2017 1 CPJ 61 : 2017 2 CPR 780
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 335 of 1,389
Tribunals and Commissions25 Oct 2016 Petition Disposed
NEW INDIA ASSURANCE COMPANY LTD. Vs NABIUNNESASEKH & ORS.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0068
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions25 Oct 2016Petition Dismissed
RAJA VISHINDAS RAMCHANDANI Vs TATA MOTORS LTD.
National Consumer Disputes Redressal Commission · 2017 2 CPR 713
Tribunals and Commissions25 Oct 2016Petition Dismissed
SAVITRI DEVI W/O. LATE JAGDISH CHANDRA GUPTA Vs DR. PRAMILA GUPTA W/O. DR. A.K. GUPTA
National Consumer Disputes Redressal Commission · 2017 2 CPR 737
Tribunals and Commissions25 Oct 2016Petition Dismissed
SONELL CLOCKS AND GIFTS LTD. Vs THE NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 4 CPR 457
Tribunals and Commissions25 Oct 2016Petition dismissed
M/S. AAY EMM CREATIONS & ANR. Vs RAVINDER PAL SINGH S/O. SH. TARLOK SINGH
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0057
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions24 Oct 2016Appeal Dismissed
PUNARVASU CHIKITSALAY & ORS. Vs MANDAR SHARAD AKATNAL, & ORS.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0067
Consumer Protection Act, 1986, Section 13(1), Section 13(2) - Procedure on admission of complaint - Procedure on admission of complaint
Tribunals and Commissions24 Oct 2016
MANAGING DIRECTOR, UNITED COMMERCIAL BANK & ORS. Vs MERRY GOLD BASTIA & ANR.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0063
Negotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc., of funds in the account
Tribunals and Commissions24 Oct 2016Petition Dismissed
AJAY KUMAR THAKUR S/O. SHRI MADAN KUMAR THAKUR Vs M/S. JAISWAL MOTORS & ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 716
Tribunals and Commissions24 Oct 2016Application Disposed
AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED Vs BADRI SINGH BISHT & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 462
Tribunals and Commissions24 Oct 2016Petition Disposed
BHARTI AXA GENERAL LIFE INSURANCE COMPANY LTD. Vs PRITPAL SINGH S/O SH. GURDEV SINGH
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0052
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions24 Oct 2016Appeals Disposed
DWARI MOTORS AUTHORISED DEALER OF " NEW HOLLAND REPRESENTED THROUGH ITS PROPRIETOR Vs SARAT PATEL S/O. GHANASHYAM PATEL
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0050
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions24 Oct 2016Petition Disposed
GUJARAT FLUORO CHEMICALS LIMITED Vs KK BHARTIYA & ANR.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0049
Tribunals and Commissions21 Oct 2016
Chandigarh Royale City Promoters Pvt. Ltd. and another Vs Sandeep Singla
National Consumer Disputes Redressal Commission · 2017 2 CPJ 511 : 2017 2 CPR 899
Tribunals and Commissions21 Oct 2016
Regional Provident Fund Commissioner & Anr. Vs Subhash Chandra Banerjee & Anr.
National Consumer Disputes Redressal Commission · 2017 1 CPJ 77 : 2017 2 CPR 795
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions21 Oct 2016Complaint partly Allowed
Shree Cements Ltd. Vs Oriental Insuracne Co. Ltd. & Ors.
National Consumer Disputes Redressal Commission · 2017 1 CPJ 35 : 2017 2 CPR 828
Tribunals and Commissions21 Oct 2016
DR. NEELAM GUPTA W/O DR. ANIL GUPTA Vs ONIDA SWTICH GEAR
National Consumer Disputes Redressal Commission · 2017 2 CPR 832
Consumer Protection Act, 1986, Section 2(1)(d), Section 2(1)(d) - Definitions - Definitions
Tribunals and Commissions21 Oct 2016Petition Dismissed
DR. LOKESH BANSAL Vs SHIV CHARAN & ORS.
National Consumer Disputes Redressal Commission · 2017 0 AIR(Raj) 52
Tribunals and Commissions21 Oct 2016Appeals Disposed
M/S. GOKULDHAAM REAL ESTATE DEVELOPMENT COMPANY LTD. Vs GOPAL DEORA & ANR.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0044
Tribunals and Commissions21 Oct 2016Petition Dismissed
GOPAL SAHU S/O. SHRI MUKUT BIHARI Vs ASSISTANT ENGINEER, JAIPUR VIDYUT VITRAN NIGAM LIMITED & ANR.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0043
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions